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Blooming Buds Junior School vs State Of Kerala
2024 Latest Caselaw 6306 Ker

Citation : 2024 Latest Caselaw 6306 Ker
Judgement Date : 29 February, 2024

Kerala High Court

Blooming Buds Junior School vs State Of Kerala on 29 February, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.177/2024                                    1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                              &
                       THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
           Thursday, the 29th day of February 2024 / 19th Phalguna, 1945
                                 WA NO. 177 OF 2024
   AGAINST THE JUDGMENT DATED 01/02/2024 IN THE WP(C) 34442/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER IN WPC:

          BLOOMING BUDS JUNIOR SCHOOL, CHURCH ROAD, KOODARANHI, REP BY THE
          PRINCIPAL SMT. JULIE THOMAS, AGED 47 YEARS, W/O. THOMAS,
          PENNAPARAMBIL, KOODARANHI P.O., KOZHIKODE, PIN - 673604.

    BY ADVS. M/S. JOSE ABRAHAM & ADITHYAN EZHAPPILLY

   RESPONDENT(S)/RESPONDENTS IN WP(C):

      1. STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
         DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM., PIN -
         695001.

          AND 4 OTHERS.

    BY GOVERNMENT PLEADER

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to direct the Fourth Respondent to act upon Exhibit P11 Application and in
   the meantime till an order is passed on Exhibit P11 stay implementation of
   Exhibit P6 Order.

        This Writ Appeal again coming on for orders on 29/02/2024 upon
   perusing the appeal memorandum and this Court's order dated 12/02/2024 the
   Court on the same day passed the following:


                                             ORDER

Order of status quo will continue until further orders.

                                                   Sd/-     A. MUHAMED MUSTAQUE, JUDGE

                                                     Sd/-   SHOBA ANNAMMA EAPEN, JUDGE




29-02-2024                          /True Copy/                             Assistant Registrar
 

 
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