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K.V.Kuriakose vs State Of Kerala
2024 Latest Caselaw 6127 Ker

Citation : 2024 Latest Caselaw 6127 Ker
Judgement Date : 23 February, 2024

Kerala High Court

K.V.Kuriakose vs State Of Kerala on 23 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

WA No.908/2020                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                          &
                     THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
            Friday, the 23rd day of February 2024 / 4th Phalguna, 1945
                                WA NO. 908 OF 2020
     AGAINST THE JUDGMENT DATED 28.05.2020 IN WP(C) 36418/2017 OF THIS COURT
   APPELLANT/PETITIONER IN W.P(C):

          K.V. KURIAKOSE, RETIRED SELECTION GRADE LECTURER, BASELIUS COLLEGE,
          KOTTAYAM, RESIDING AT KULANGARAKUDIYIL HOUSE, AIRAPURAM P.O.,
          KEEZHILLAM, MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN-683 541.

    BY ADVS. M/S. SAJU S. NAIR, A.V. SAJAN AND NEELANJANA NAIR

   RESPONDENTS/RESPONDENTS 1 TO 4 IN W.P(C):

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVT OF KERALA,
         HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695
         001.
      2. THE DIRECTOR OF COLLEGIATE EDUCATION, THIRUVANANTHAPURAM-695 001.
      3. THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOTTAYAM-686 001.
      4. THE MANAGER, MALANKARA ORTHODOX CHURCH COLLEGES, OFFICE OF THE
         CORPORATE MANAGEMENT OF MALANKARA ORTHODOX CHURCH COLLEGES,
         DEVALOKAM, KOTTAYAM-686 038.

    BY GOVERNMENT PLEADER FOR R1 TO R3

        This Writ Appeal coming on for orders on 23.02.2024, upon perusing
   the appeal memorandum, the Court on the same day passed the following:
                                      ORDER

It is seen that, though notice was ordered on 16.02.2021, process has not been received so far.

Post on 01.03.2024.

In case process is not paid for taking out notice, the Appeal shall stand dismissed.




                                                    Sd/-   ANU SIVARAMAN, JUDGE


                                               Sd/- C. PRATHEEP KUMAR,    JUDGE




23-02-2024                      /True Copy/                              Assistant Registrar
 

 
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