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Sabeela C.B vs Sufiyan
2024 Latest Caselaw 6105 Ker

Citation : 2024 Latest Caselaw 6105 Ker
Judgement Date : 23 February, 2024

Kerala High Court

Sabeela C.B vs Sufiyan on 23 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                              &
        THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
            OP (FC) NO. 127 OF 2024(FILING NO.)
          OP 1329/2017 OF FAMILY COURT,ERNAKULAM
PETITIONER/PETITIONER:

         SABEELA C.B
         AGED 33 YEARS, D/O BADAR MUNEER C.P,
         CHITTAYIL VALLOPPILLY HOUSE, V.K.C. POST,
         THEVAKKAL, KOCHI, PIN - 682021

         BY ADVS.
         ASHIK K.MOHAMED ALI
         VISHNU V. NAIR
         MUHAMMED RIFA P.M.
         GAYATHRI ASHISH NAIR
         NAZRIYA NOUSHAD


RESPONDENTS/RESPONDENTS:

    1    SUFIYAN
         AGED 39 YEARS, S/O ABDURAB NISTHAR,
         KANJIRATHINKAL HOUSE, EDATHALA P.O,
         ALUVA-683561, PRESENTLY RESIDING AT
         C/O MUHAMMED ALI, THENMALIPARAMBIL HOUSE,
         EDATHALA P.O, ALUVA., PIN - 683561

    2    ABDURABB NISTHAR
         KANJIRATHINKAL HOUSE,
         EDATHALA P.O, ALUVA, PIN-683561

    3    AYISHABEEVI
         AGED 59 YEARS, W/O ABDURABB NISTHAR,
         KANJIRATHINKAL HOUSE, EDATHALA P.O,
         ALUVA., PIN - 683561

    4    JAIHAN
         AGED 46 YEARS, S/O ABDURAB NISTHAR,
         KANJIRATHINKAL HOUSE, EDATHALA P.O,
         ALUVA, PIN - 683561

     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 23.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Unnumbered O.P.(FC)
   (F.No.127/24)
                                      2




                              JUDGMENT

Dated this the 23rd day of February, 2024

Anu Sivaraman, J.

It is submitted by the learned counsel appearing for the petitioner

that the OP(FC) is not pressed. Submission is recorded. OP(FC) is

closed as not pressed.

Sd/-

ANU SIVARAMAN, JUDGE

Sd/-

C. PRATHEEP KUMAR, JUDGE sou.

 
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