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James.C. Sebastian vs Sriram Venkitaraman I.A.S
2024 Latest Caselaw 6103 Ker

Citation : 2024 Latest Caselaw 6103 Ker
Judgement Date : 23 February, 2024

Kerala High Court

James.C. Sebastian vs Sriram Venkitaraman I.A.S on 23 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                        CON.CASE(C) NO. 341 OF 2024
        JUDGMENT WP(C) 20007/2023 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             JAMES.C. SEBASTIAN
             AGED 52 YEARS
             S/O SEBASTIAN, CHIRIYANKANDATH HOUSE, 803-MAYA HEIGHTS,
             PATTURAIKKAL, THIRUVAMBADI.P.O. THRISSUR, PIN - 680022
             BY ADVS.
             K.R.PRATHISH
             P.K.SREEVALSAKRISHNAN
             KRISHNA DAS


RESPONDENT/RESPONDENT NO.2:

             SRIRAM VENKITARAMAN I.A.S
             AGED 37 YEARS
             S/O P. R. VENKITARAMAN CHAIRMAN AND MANAGING DIRECTOR
             KERALA STATE CIVIL SUPPLIES CORPORATION LTD OFFICE OF
             THE CIVIL SUPPLIES CORPORATION GANDHINAGAR, ERNAKULAM,
             PIN - 682016


             SMT MOLLY JACOB, SC



     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 341 OF 2024


                                  2




                  P.V.KUNHIKRISHNAN, J.
               ---------------------------------------
             Contempt Case (C)No. 341 of 2024
              ----------------------------------------------
           Dated this the 23rd day of February, 2024


                          JUDGMENT

The learned counsel for the respondent submitted that,

the directions are complied with. The copy of the order is

handed over to the learned counsel for the petitioner. If this is

the position, nothing survives in this regard. Accordingly, the

Contempt of Court case is closed.

Sd/-

                                              P.V.KUNHIKRISHNAN
ncd                                                 JUDGE
 

 
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