Citation : 2024 Latest Caselaw 6100 Ker
Judgement Date : 23 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(CRL.) NO. 513 OF 2023
CRIME NO.77/2023 OF Town East Police Station, Thrissur
PETITIONER:
N.V. SRINIVASAN
AGED 58 YEARS
S/O. N.R. VENKATACHALAPATHY, 6B, 26TH STREET,
SIVASAKTHI NAGAR, RCC POST, ANNANUR, CHENNAI, TAMIL
NADU., PIN - 600109
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS:
1 THE COMMISSIONER OF POLICE
THRISSUR DISTRICT, KERALA- 680003, REPRESENTED THROUGH
THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
ERNAKULAM., PIN - 682031
2 THE STATION HOUSE OFFICER
TOWN EAST POLICE STATION THRISSUR DISTRICT, KERALA-
680001, REPRESENTED THROUGH THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM., PIN - 682031
3 THE ADDITIONAL DIRECTOR GENERAL OF POLICE
CRIME BRANCH HEADQUARTERS, THIRUVANANTHAPURAM, KERALA-
695008, REPRESENTED THROUGH THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM., PIN - 682031
4 THE ASSISTANT COMMISSIONER OF POLICE
CRIME BRANCH, THRISSUR DISTRICT, REPRESENTED THROUGH
THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
ERNAKULAM., PIN - 682031
5 STATE POLICE CHIEF/ DIRECTOR GENERAL OF POLICE
STATE POLICE HEADQUARTERS, VELLAYAMBALAM,
THIRUVANANTHAPURAM DISTRICT, KERALA-695010, REPRESENTED
THROUGH THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
ERNAKULAM., PIN - 682031
OTHER PRESENT:
SMT. SREEJA V. (PP)
WP(CRL.) NO. 513 OF 2023
2
THIS WRIT PETITION (CRIMINAL) HAVING COME UP
FOR ADMISSION ON 23.02.2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(CRL.) NO. 513 OF 2023
3
BECHU KURIAN THOMAS, J.
-----------------------------------------
W.P.(Crl). No. 513 of 2023
----------------------------------------
Dated this the 23rd day of February, 2024
JUDGMENT
The learned counsel for the petitioner seeks permission
to withdraw this writ petition.
Permission is granted. Accordingly, this writ petition is
dismissed as withdrawn.
Sd/-
BECHU KURIAN THOMAS JUDGE AJM WP(CRL.) NO. 513 OF 2023
APPENDIX OF WP(CRL.) 513/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CRIME/ F.I.R NO.
77/2023 OF TOWN EAST POLICE STATION THRISSUR DATED 07/01/2023.
Exhibit P2 TRUE COPY OF THE COMPLAINT OF THE COMPLAINANT DATED 06/01/2023.
Exhibit P3 TRUE COPY OF THE COMPLAINT OF THE
PETITIONER TO POLICE
COMMISSIONER, AVADI, TAMIL NADU DATED 07/01/2023.
Exhibit P4 TRUE COPY OF THE WRITTEN LETTER GIVEN BY THE LEGAL ADVISOR OF THE COMPLAINANT'S TEAM DATED 11/01/2023.
Exhibit P5 TRUE COPY OF THE LIST OF PROPERTY DATED 29/01/2023 IN CRIME/FIR NO. 77/2023 OF TOWN EAST POLICE STATION THRISSUR.
Exhibit P6 TRUE COPY OF THE ORDER DATED 01/02/2023 IN CRL. MP NO. 622/2023 BEFORE THE CHIEF JUDICIAL MAGISTRATE COURT THRISSUR.
Exhibit P7 TRUE COPY OF THE PETITION FILED BY THE COMPLAINANT U/S. 451 OF THE CODE OF CRIMINAL PROCEDURE DATED 01/02/2023.
Exhibit P8 TRUE COPY OF THE REPORT/ STATEMENT FILED BY THE SUB INSPECTOR OF POLICE ON 02/02/2023.
Exhibit P9 TRUE COPY OF THE ORDER DATED 03/02/2023 IN CRL.MP NO. 728/2023 OF THE CHIEF JUDICIAL MAGISTRATE COURT, THRISSUR.
Exhibit P10 TRUE COPY OF THE COMPLAINT DATED 11/03/2023.
Exhibit P11 TRUE COPY OF THE FIR NO. 164/2023 DATED 08/03/2023 OF NEDUPUZHA POLICE STATION .
Exhibit P12 TRUE COPY OF THE ORDER IN CRL.MC NO. 458/2023 OF THE SESSION COURT, THRISSUR DATED 19/04/2023. TRUE COPY
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