Sreena. S vs Secretary To Government
2024 Latest Caselaw 6079 Ker

Kerala High Court

Sreena. S vs Secretary To Government on 23 February, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                       WP(C) NO. 41789 OF 2023
PETITIONER:

          SREENA. S
          AGED 41 YEARS
          HEADMASTER IN CHARGE,
          K.V.KUMARAN VAIDYA MEMORIAL U.P.SCHOOL,
          CHERIAZHEEKAL,
          KARUNAGAPALLY, KOLLAM
          RESIDING AT SREERAGAM,
          EDAKULANGARA.P.O.,
          KARUNAGAPPALLY ,
          KOLLAM DISTRICT., PIN - 690523

          BY ADVS.
          BEJOY JOSEPH P.J.
          M.VIJAYAKUMAR



RESPONDENTS:

    1     SECRETARY TO GOVERNMENT,
          FINANCE DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

    2     ASSISTANT EDUCATIONAL OFFICER
          OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
          KARUNAGAPALLY ,
          KOLLAM DISTRICT, PIN - 690573

    3     MANAGER
          K.V.KUMARAN VAIDYA MEMORIAL U.P.SCHOOL,
          CHERIAZHEEKAL,
          KARUNAGAPALLY, KOLLAM, PIN - 690573

    4     STATE OF KERALA
          REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

    5     SECRETARY TO GOVERNMENT
                                  -2-

WP(C) No.41789 of 2023

             GENERAL EDUCATION DEPARTMENT,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001




             SMT.NISHA BOSE, SR.GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                        -3-

WP(C) No.41789 of 2023

                            MOHAMMED NIAS C.P.J

                          ---------------------

                            WP(C) No.41789 of 2023

                         ---------------------------

                 Dated this the 23rd   day of February, 2024



                                 JUDGMENT

A memo has been filed to withdraw the writ petition with liberty to move

this Court again if any cause of action arises. Permission is granted. The writ

petition is dismissed as withdrawn.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/23.2.2024

APPENDIX OF WP(C) 41789/2023

PETITIONER'S EXHIBITS

Exhibit P1 PHOTOSTAT COPY OF THE ORDER ISSUED BY THE ASSISTANT EDUCATIONAL OFFICER BEARING NO.AEOKNP/193/2023-C DATED 24.06.2023