G Valsala Bai vs State Of Kerala
2024 Latest Caselaw 5941 Ker

Kerala High Court

G Valsala Bai vs State Of Kerala on 23 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.6826/2024                        1/3                         Order Date : 23-02-2024

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
            Friday, the 23rd day of February 2024 / 4th Phalguna, 1945
                              WP(C) NO. 6826 OF 2024
   PETITIONER:

          G VALSALA BAI, AGED 84 YEARS,   124, GIRINAGAR, KADAVANTHRA,
          PIN-682020

   RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, LAND REVENUE
         DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
      2. THE TAHSILDAR L R, KANAYANNUR TALUK, DISTRICT COURT COMPLEX,
         ERNAKULAM, KOCHI, PIN-682011
      3. THE VILLAGE OFFICER, ELAMKULAM VILLAGE, GANDHINAGER, KADAVANTHRA,
         KOCHI., PIN-682020


        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to pass an interim order directing the 2nd respondent to consider
   Exhibit P5 application submitted by the petitioner within a time frame
   fixed by this Honourable Ccourt, pending disposal of writ petition
   (Civil).


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S. SANTHOSH G. PRABHU, N.U.DEEPA & A.ASWATHY, Advocates for the
   petitioner, the court passed the following:
 WP(C) No.6826/2024                           2/3                       Order Date : 23-02-2024




                            MURALI PURUSHOTHAMAN, J.
                          ---------------------------------------------
                                W.P (C) No.6826 of 2024
                        -------------------------------------------------
                        Dated this the 23rd day of February, 2024


                                         ORDER

Post as per roster on 26.02.2024.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C) No.6826/2024 3/3 Order Date : 23-02-2024

APPENDIX OF WP(C) 6826/2024 Exhibit P1 TRUE COPY OF THE PATTAYAM NO.1142 DATED 25.04.1987 ISSUED BY THE 2ND RESPONDENT Exhibit P2 . TRUE COPY OF ROR ("THANDAPPERU KANAKKU") ISSUED BY THE 3RD RESPONDENT Exhibit P3 THE BASIC TAX REGISTER ISSUED BY THE 3RD RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28/10/2023 PASSED BY THIS HONOURABLE COURT IN WP(C) NO. 12762/2023 Exhibit P5 TRUE COPY OF APPLICATION DATED 22/12/2023 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF A/D CARD EVIDENCING RECEIPT OF APPLICATION DATED 22/12/2023 BY THE 2ND RESPONDENT