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Vishnu Prakash vs State Police Chief
2024 Latest Caselaw 5728 Ker

Citation : 2024 Latest Caselaw 5728 Ker
Judgement Date : 20 February, 2024

Kerala High Court

Vishnu Prakash vs State Police Chief on 20 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                   &
              THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
    TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                       WP(CRL.) NO. 169 OF 2024
PETITIONER:

          VISHNU PRAKASH
          AGED 32 YEARS
          S/O PRAKASAN, THEKKEVILAVEEDU, CHEMPAKAMANGALAM,
          KORANI P.O, THIRUVANANTHAPURAM., PIN - 695104
          BY ADVS.
          MANSOOR.B.H.
          SAKEENA BEEGUM
RESPONDENTS:

    1     STATE POLICE CHIEF
          POLICE HEAD QUARTERS, THIRUVANANTHAPURAM, PIN - 695001
    2     DISTRICT POLICE CHIEF
          THIRUVANANTHAPURAM RURAL OFFICE OF THE DISTRICT POLICE
          CHIEF PATOOR , PMG ROAD, PALAYAM,
          THIRUVANANTHAPURAM, PIN - 695003
    3     STATION HOUSE OFFICER
          ATTINGAL POLICE STATION, ATTINGAL,
          THIRUVANANTHAPURAM, PIN - 695101
    4     SURENDRAN NAIR V
          LEKSHMI BHAVAN, KORANI P.O,
          THIRUVANANTHAPURAM, PIN - 695104
          SRI.SAIGI JACOB PALATTY-SR.GP
     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
20.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO.169 OF 2024

                                     2




                               JUDGMENT

Dated this the 20th day of February, 2024

Anu Sivaraman, J.

It is submitted by the learned counsel appearing for the petitioner

that the writ petition (criminal) is not pressed since the petitioner's

wife has returned and is no longer under illegal detention.

The said submission is recorded and this writ petition (criminal)

is closed.

Sd/-

ANU SIVARAMAN JUDGE

Sd/-

C. PRATHEEP KUMAR JUDGE NP WP(CRL.) NO.169 OF 2024

APPENDIX OF WP(CRL.) 169/2024

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE OF MARRIAGE DATED 11/1/2024 BEARING NO:2/2024 ISSUED BY THE MARRIAGE OFFICER, MURRUKKUMPUZHA RESPONDENTS' EXHIBITS: NIL

 
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