Kerala High Court

Santhosh Kumar vs State Of Kerala on 20 February, 2024

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                    WP(C) NO. 2251 OF 2024
PETITIONER/S:

           YOHANNAN KOSHI, AGED 54 YEARS
           S/O. ANNA KOSHI, CHENKILATHU VEETTIL,
           VETTIKKOTU KARA, PALLIKKAL P.O, KATTANAM VILLAGE,
           MAVELIKKARA TALUK, ALAPPUZHA - 690503,
           REPRESENTED BY POWER OF ATTORNEY HOLDER
           MANOJ TOM, S/O. K.J THOMAS, AGED 48 YEARS,
           RESIDING AT KONTHIYAMADATHIL HOUSE,
           BHARANAGANAM KARA, THALAPPALAM VILLAGE,
           MELAMPARA P.O, MEENACHIL TALUK, KOTTAYAM
           DISTRICT, PIN - 686578
           BY ADVS.
           V.G.ARUN (K/795/2004)
           V.JAYA RAGI
           R.HARIKRISHNAN (KAMBISSERIL)
           NEERAJ NARAYAN


RESPONDENT/S:

    1      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
           REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
           SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2      THE DISTRICT COLLECTOR
           COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
           P.O, IDUKKI, PIN - 685603
    3      TAHSILDAR
           TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
           PEERMADE, PIN - 685531
    4      VILLAGE OFFICER
           VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
           VAGAMON, PIN - 685503
                                                -2-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP
        THIS       WRIT      PETITION         (CIVIL)         HAVING    COME   UP   FOR
ADMISSION          ON     20.02.2024,           ALONG        WITH     WP(C).2075/2024,
2146/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                -3-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                              WP(C) NO. 2075 OF 2024
PETITIONER/S:

                VIJAY K. PETER
                AGED 47 YEARS
                S/O. PETER KALAPPURAIKKAL, HOUSE NO. 90,
                MAHALEKSHMI NAGAR STREET, NUMBAL VILLAGE,
                THIRUVARKKAD P.O, THIRUVARKKAD TALUK, CHENNAI
                DISTRICT, TAMIL NADU - 600077, REPRESENTED BY
                POWER OF ATTORNEY HOLDER MANOJ TOM, S/O. K.J
                THOMAS, AGED 48 YEARS, RESIDING AT
                KONTHIYAMADATHIL HOUSE, BHARANAGANAM KARA,
                THALAPPALAM VILLAGE, MELAMPARA P.O, MEENACHIL
                TALUK, KOTTAYAM DISTRICT, PIN - 686578
                BY ADVS.
                V.G.ARUN (K/795/2004)
                V.JAYA RAGI
                R.HARIKRISHNAN (KAMBISSERIL)
                NEERAJ NARAYAN


RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
                REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
       2        THE DISTRICT COLLECTOR
                COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
                P.O, IDUKKI, PIN - 685603
       3        TAHSILDAR
                                                -4-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



                TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
                PEERMADE, PIN - 685531
       4        VILLAGE OFFICER
                VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
                VAGAMON, PIN - 685503
                BY ADVS.
                ADVOCATE GENERAL OFFICE KERALA
                SHRI.K.P.JAYACHANDRAN, ADDL. ADVOCATE GENERAL()
OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP



        THIS       WRIT      PETITION         (CIVIL)         HAVING   COME   UP   FOR
ADMISSION ON           20.02.2024, ALONG                WITH WP(C).2251/2024       AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                -5-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                              WP(C) NO. 2146 OF 2024
PETITIONER/S:

                SANTHOSH KUMAR
                AGED 52 YEARS
                S/O. GOPALAKRISHNA KURUP, SANTHOSH VIHAR,
                AANAYADI KARA, AANAYADI P.O, SOORANAD VADAKKU
                VILLAGE, KUNNATHOOR TALUK, KOLLAM - 690522,
                REPRESENTED BY POWER OF ATTORNEY HOLDER MANOJ
                TOM, S/O. K.J THOMAS, AGED 48 YEARS, RESIDING AT
                KONTHIYAMADATHIL HOUSE, BHARANAGANAM KARA,
                THALAPPALAM VILLAGE, MELAMPARA P.O, MEENACHIL
                TALUK, KOTTAYAM DISTRICT, PIN - 686578
                BY ADVS.
                V.G.ARUN (K/795/2004)
                V.JAYA RAGI
                R.HARIKRISHNAN (KAMBISSERIL)
                NEERAJ NARAYAN


RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
                REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
       2        THE DISTRICT COLLECTOR
                COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
                P.O, IDUKKI, PIN - 685603
       3        TAHSILDAR
                TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
                                                -6-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



                PEERMADE, PIN - 685531
       4        VILLAGE OFFICER
                VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
                VAGAMON, PIN - 685503
OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP
        THIS       WRIT      PETITION         (CIVIL)         HAVING   COME   UP   FOR
ADMISSION ON           20.02.2024, ALONG                WITH WP(C).2251/2024       AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                -7-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                              WP(C) NO. 2161 OF 2024
PETITIONER/S:

                JOSMON THOMAS
                AGED 52 YEARS
                S/O. THOMAS, KURIYANDHANATHU VEETTIL, ERUVASI
                KARA, CHEMBERI P.O, ERUVASI VILLAGE,
                THALIPPARAMBU TALUK, KANNUR-670632, REPRESENTED
                BY POWER OF ATTORNEY HOLDER MANOJ TOM, S/O. K.J
                THOMAS, AGED 48 YEARS, RESIDING AT
                KONTHIYAMADATHIL HOUSE, BHARANAGANAM KARA,
                THALAPPALAM VILLAGE, MELAMPARA P.O, MEENACHIL
                TALUK, KOTTAYAM DISTRICT, PIN - 686578
                BY ADVS.
                V.G.ARUN (K/795/2004)
                V.JAYA RAGI
                R.HARIKRISHNAN (KAMBISSERIL)
                NEERAJ NARAYAN


RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
                REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
       2        THE DISTRICT COLLECTOR
                COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
                P.O, IDUKKI, PIN - 685603
       3        TAHSILDAR
                TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
                                                -8-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



                PEERMADE, PIN - 685531
       4        VILLAGE OFFICER
                VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
                VAGAMON, PIN - 685503
OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP
        THIS       WRIT      PETITION         (CIVIL)         HAVING   COME   UP   FOR
ADMISSION ON           20.02.2024, ALONG                WITH WP(C).2251/2024       AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                -9-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                              WP(C) NO. 2232 OF 2024
PETITIONER/S:

                GEORGE THOMAS
                AGED 50 YEARS
                S/O. K.J THOMAS, KONDHIYAMADATHIL, MELAMBRA KARA,
                MELAMBRA P.O, THALAPPALAM VILLAGE, MEENACHIL
                TALUK, KOTTAYAM - 686578, REPRESENTED BY POWER OF
                ATTORNEY HOLDER MANOJ TOM, S/O. K.J THOMAS, AGED
                48 YEARS, RESIDING AT KONTHIYAMADATHIL HOUSE,
                BHARANAGANAM KARA, THALAPPALAM VILLAGE, MELAMPARA
                P.O, MEENACHIL TALUK, KOTTAYAM DISTRICT, PIN -
                686578
                BY ADVS.
                V.G.ARUN (K/795/2004)
                V.JAYA RAGI
                R.HARIKRISHNAN (KAMBISSERIL)
                NEERAJ NARAYAN


RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
                REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
       2        THE DISTRICT COLLECTOR
                COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
                P.O, IDUKKI, PIN - 685603
       3        TAHSILDAR
                TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
                                                -10-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



                PEERMADE, PIN - 685531
       4        VILLAGE OFFICER
                VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
                VAGAMON, PIN - 685503
OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP
        THIS       WRIT      PETITION         (CIVIL)         HAVING   COME   UP   FOR
ADMISSION ON           20.02.2024, ALONG                WITH WP(C).2251/2024       AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                -11-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                              WP(C) NO. 2247 OF 2024
PETITIONER/S:

                GEORGE THOMAS
                AGED 50 YEARS
                S/O. K.J THOMAS, KONDHIYAMADATHIL, MELAMBRA KARA,
                MELAMBRA P.O, THALAPPALAM VILLAGE, MEENACHIL
                TALUK, KOTTAYAM - 686578, REPRESENTED BY POWER OF
                ATTORNEY HOLDER MANOJ TOM, S/O. K.J THOMAS, AGED
                48 YEARS, RESIDING AT KONTHIYAMADATHIL HOUSE,
                BHARANAGANAM KARA, THALAPPALAM VILLAGE, MELAMPARA
                P.O, MEENACHIL TALUK, KOTTAYAM DISTRICT, PIN -
                686578
                BY ADVS.
                V.G.ARUN (K/795/2004)
                V.JAYA RAGI
                R.HARIKRISHNAN (KAMBISSERIL)
                NEERAJ NARAYAN


RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
                REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
       2        THE DISTRICT COLLECTOR
                COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
                P.O, IDUKKI, PIN - 685603
       3        TAHSILDAR
                TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
                                                -12-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



                PEERMADE, PIN - 685531
       4        VILLAGE OFFICER
                VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
                VAGAMON, PIN - 685503
OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP
        THIS       WRIT      PETITION         (CIVIL)         HAVING   COME   UP   FOR
ADMISSION ON           20.02.2024, ALONG                WITH WP(C).2251/2024       AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                -13-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                              WP(C) NO. 2297 OF 2024
PETITIONER/S:

                SAM C. BENNY
                AGED 51 YEARS
                S/O. UNNUNNI BENNYKUTTY, KODAMBALLIL,
                THULAMPARAMBU SOUTH KARA, HARIPPAD VILLAGE,
                HARIPPAD P.O, KARTHIKAPPALLY TALUK, ALAPPUZHA -
                690514, REPRESENTED BY POWER OF ATTORNEY HOLDER
                MANOJ TOM, S/O. K.J THOMAS, AGED 48 YEARS,
                RESIDING AT KONTHIYAMADATHIL HOUSE, BHARANAGANAM
                KARA, THALAPPALAM VILLAGE, MELAMPARA P.O,
                MEENACHIL TALUK, KOTTAYAM DISTRICT, PIN - 686578
                BY ADVS.
                V.G.ARUN (K/795/2004)
                V.JAYA RAGI
                R.HARIKRISHNAN (KAMBISSERIL)
                NEERAJ NARAYAN


RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
                REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
       2        THE DISTRICT COLLECTOR
                COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
                P.O, IDUKKI, PIN - 685603
       3        TAHSILDAR
                TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
                                                -14-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



                PEERMADE, PIN - 685531
       4        VILLAGE OFFICER
                VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
                VAGAMON, PIN - 685503
OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP
        THIS       WRIT      PETITION         (CIVIL)         HAVING   COME   UP   FOR
ADMISSION ON           20.02.2024, ALONG                WITH WP(C).2251/2024       AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                -15-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                              WP(C) NO. 2330 OF 2024
PETITIONER/S:

                P.S MATHACHAN
                AGED 62 YEARS
                S/O. MATHAI DEVASSIA, PAITHOTTIYIL, MELAMBRA
                KARA, MELAMBRA P.O, THALAPPALAM VILLAGE,
                MEENACHIL TALUK, KOTTAYAM - 686578, REPRESENTED
                BY POWER OF ATTORNEY HOLDER MANOJ TOM, S/O. K.J
                THOMAS, AGED 48 YEARS, RESIDING AT
                KONTHIYAMADATHIL HOUSE, BHARANAGANAM KARA,
                THALAPPALAM VILLAGE, MELAMPARA P.O, MEENACHIL
                TALUK, KOTTAYAM DISTRICT, PIN - 686578
                BY ADVS.
                V.G.ARUN (K/795/2004)
                V.JAYA RAGI
                R.HARIKRISHNAN (KAMBISSERIL)
                NEERAJ NARAYAN


RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
                REVENUE, ROOM NO. 402 SECRETARIAT ANNEX
                SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
       2        THE DISTRICT COLLECTOR
                COLLECTORATE COLLECTORATE, KUYILIMALA, PAINAV
                P.O, IDUKKI, PIN - 685603
       3        TAHSILDAR
                TALUK OFFICE PEERMADE, PEERMADE RD, AZHUTHA,
                                                -16-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024



                PEERMADE, PIN - 685531
       4        VILLAGE OFFICER
                VAGAMON VILLAGE, PULLIKKANAM - ELAPPARA ROAD,
                VAGAMON, PIN - 685503
OTHER PRESENT:

                SRI JAFFARKHAN SPL.SR.GP
        THIS       WRIT      PETITION         (CIVIL)         HAVING   COME   UP   FOR
ADMISSION ON           20.02.2024, ALONG                WITH WP(C).2251/2024       AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                -17-

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024




                                       JUDGMENT

A. Muhamed Mustaque,J.

These matters can be disposed of in the light of the

judgments in connected matter produced before this Court. There

appears to be an enquiry regarding genuineness of patta in respect

of the land claimed to be in possession of the petitioners and

referred in these writ petitions. This Court in such circumstances,

allowed revenue to proceed with enquiry in regard to genuinity of

patta and subject to the outcome of enquiry allowed the

petitioners in those cases to remit basic tax and also directed

revenue authority to issue possession certificate, location sketch

etc. Therefore, following the above judgment, we order that land

tax shall be accepted from the petitioners and all the revenue

certificates shall be issued to them. However, this will be subject

to the outcome of any pending enquiry regarding genuineness of

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

patta. There shall also be an order directing the petitioners not to

transfer, alienate or encumber the property pending such enquiry.

sd/-

A. MUHAMED MUSTAQUE JUDGE

sd/-

SHOBA ANNAMMA EAPEN JUDGE das

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE DEED NO. 1397 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE PETITIONER Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT DATED 22.06.2018 IN FAVOUR OF THE PETITIONER Exhibit P3 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P4 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

APPENDIX OF WP(C) 2146/2024

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE DEED NO. 1401 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE PETITIONER Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT DATED 17.06.2019 IN FAVOUR OF THE PETITIONER Exhibit P3 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P4 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

APPENDIX OF WP(C) 2161/2024

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE DEED NO. 1395 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE PETITIONER Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT DATED 17.06.2019 IN FAVOUR OF THE PETITIONER Exhibit P3 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P4 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

APPENDIX OF WP(C) 2232/2024

PETITIONER EXHIBITS Exhibit P1 . THE TRUE COPY OF THE SETTLEMENT DEED NO. 1933 OF 2018 DATED 18.07.2018 REGISTERED AT SRO, PEERUMEDU Exhibit P2 THE TRUE COPY OF THE SALE DEED NO. 1399 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE BROTHER OF THE PETITIONER Exhibit P3 THE TRUE COPY OF THE TAX RECEIPT DATED 24.06.2016 IN FAVOUR OF THE BROTHER OF THE PETITIONER Exhibit P4 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P5 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P7 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

APPENDIX OF WP(C) 2247/2024

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE DEED NO. 1398 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE PETITIONER Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT DATED 22.06.2018 IN FAVOUR OF THE PETITIONER Exhibit P3 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P4 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

APPENDIX OF WP(C) 2297/2024

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE DEED NO. 1400 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE PETITIONER Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT DATED 22.06.2018 IN FAVOUR OF THE PETITIONER Exhibit P3 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P4 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

APPENDIX OF WP(C) 2330/2024

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE DEED NO. 1402 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE PETITIONER Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT DATED 17.06.2019 IN FAVOUR OF THE PETITIONER Exhibit P3 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P4 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT

W.P.(C) Nos.2251, 2075, 2146, 2161, 2232, 2247, 2297 & 2330 of 2024

APPENDIX OF WP(C) 2251/2024

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE SALE DEED NO. 1396 OF 2012 DATED 29.03.2012 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF THE PETITIONER Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT DATED 17.06.2019 IN FAVOUR OF THE PETITIONER Exhibit P3 THE TRUE COPY OF SALE DEED NO. 2099 OF 2016 REGISTERED AT SRO, PEERUMADE IN FAVOUR OF MR. THANKACHAN SAMUEL Exhibit P4 THE TRUE COPY OF THE LAND ASSIGNMENT PATTAYAM BEARING NO. 535/92/VAGN ISSUED BY THE TAHSILDAR LAND ASSIGNMENT, PEERMADE Exhibit P5 A TRUE COPY OF THE ORDER DATED 01.06.2022 BEARING NO. LR/1119/2021-LR (J3) ISSUED BY THE LAND REVENUE COMMISSIONER Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 13.9.2021 IN WP(C) NO.1392/2021 PASSED BY THIS HON'BLE COURT Exhibit P7 TRUE COPY OF THE JUDGMENT DATED 17.11.2023 IN WP(C) NO. 8203 OF 2023 PASSED BY THIS HON'BLE COURT