Kerala High Court
Action Council For The Protection Of ... vs State Of Kerala on 20 February, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
WP(C) NO. 34261 OF 2015
PETITIONER:
ACTION COUNCIL FOR THE PROTECTION OF POOVILIKUNNU
PUBLIC CREMATORIUM
REPRESENTED BY ITS PRESIDENT, AGED 45 YEARS
NALLUTHATTUVILA VEEDU, KUNTHALLOOR, CHIRAYANKEEZHU,
CHIRAYANKEEZHU P.O., PIN:695304, THIRUVANANTHAPURAM.
BY ADV SMT.ANUPAMA SUBRAMANIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE COMMISSIONER, COMMISSIONERATE OF
LAND REVENUE, LAND REVENUE COMMISSIONERATE, PUBLIC
OFFICE BUILDINGS, OPP. MUSEUM, REVENUE COMPLEX,
THIRUVANANTHAPURAM-695001.
2 DISTRICT COLLECTOR
DISTRICT COLLECTORATE, CIVIL STATION, KUDAPPANAKUNNU,
TRIVANDRUM-43.
3 KIZHUVILLAM GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY, KIZHUVILLAM GRAMA
PANCHAYATH, THIRUVANANTHAPURAM-695304.
4 SHYAMALA S
LAKSHMI NIVAS, NEAR GVRM UPS, KIZHUVILLAM - 695 304,
THIRUVANANTHAPURAM.
5 AMBIKA T
W/O.SASIDHARAN PILLAI, PUNARTHAM, KIZHUVILLAM,
THIRUVANANTHAPURAM - 695 304.
6 BABY
W/O.RAMASWAMY ASARI, PUTHENVILA VEEDU, KUNNAVARAM,
MUDAPURAM PO., THIRUVANANTHAPURAM - 695 304.
7 BHIMAKUNJU
W/O.FASIJUDEEN, POMANGALATHU VEEDU, MUDAPURAM PO.,
THIRUVANANTHAPURAM - 695 304.
8 CHANDRIKA
W/O.PRAKASHAN, PUZHAVAL VILA, MUDAPURAM PO.,
THIRUVANANTHAPURAM - 695 304.
9 GIRIJA S
W/O.RAMACHANDRAN ACHARI, KIDIKKAKATHU VEEDU, MUDAPURAM,
THIRUVANANTHAPURAM - 695 304.
WP(C) NO. 34261 OF 2015
2
10 INDIRA
W/O.KODIYAN, EDAKATHIL VEEDU, MUDAPURAM,
THIRUVANANTHAPURAM - 695 304.
11 KAMALAMMA C
W/O.GOPINATHAN, M.A.NIVAS, KADUVAYIYIL, KIZHUVILLAM,
THIRUVANANTHAPURAM - 695 304.
12 LEELA
W/O.SIDHARTHAN, KAMMALAKUNNU VEEDU, KONTHALOOR,
THIRUVANANTHAPURAM - 695 304.
13 MADHUSOODHANAN NAIR J
H/O.CHANDRIKA, CHIKKU NIVAS, MUDAPURAM,
THIRUVANANTHAPURAM - 695 304.
14 RAMANI
W/O.GANESHAN ASARI, VILAYIL VEEDU, KUNNUVARAM,
THIRUVANANTHAPURAM - 695 304.
15 SAJITHA P
PUTHUVIL VILA VEEDU, KURAKADA PO., THIRUVANANTHAPURAM -
695 304.
16 SARALA S
MELKODI VEEDU, KUNNATHALOOR, THIRUVANANTHAPURAM - 695
304.
17 SELVI
W/O.GANESHAN, GANESHABHAVAN, PUKAYILATHOPE,
THIRUVANANTHAPURAM - 695 304.
18 SHAHINA S
W/O.FAISAL, MELEKUNJU VEEDU, THIRUVANANTHAPURAM - 695
034.
19 SREEJA
W/O.BIJUKUMAR, PUTHENVILLA, MUDAPURAM,
THIRUVANANTHAPURAM - 695 304.
20 SUBHADRA
W/O.VIJAYAN, KOZHUVILA VEEDU, KUNNATHALOOR,
THIRUVANANTHAPURAM - 695 304.
21 SUSHEELA R
W/O.PRAKASH, CHARUVILLA VEEDU, NEAR AYURVEDA HOSPITAL,
MUDAPURAM, THIRUVANANTHAPURAM - 695 304.
22 VASANTHA AMMAL
W/O.MURUGHAN ACHARI, KODIKAKATHU VEEDU, MUDAPURAM,
THIRUVANANTHAPURAM - 695 304.
23 PREETHAKUMARI
W/O.SURESH KUMAR, SREEKRISHNA VILASAM, MUDAPURAM,
THIRUVANANTHAPURAM - 695 304.
24 MALLIKA BEEVI
W/O.NASER, KATTILVILA VEEDU, MUDAPURAM,
THIRUVANANTHAPURAM - 695 304.
WP(C) NO. 34261 OF 2015
3
25 GEETHA B
NAMBALICHANVILA HOUSE, KUNNATHALOOR,
THIRUVANANTHAPURAM - 695 304.
26 INDRA
OLLUPIL PUTHENVEEDU, KADUVAYIL, KUNNATHUPURAM,
KIZHUVILLAM, THIRUVANANTHAPURAM - 695 304.
27 KAMALA
W/O.SREEDHARAN, VILLAYIL VEEDU, KURAKADA,
THIRUVANANTHAPURAM - 695 304.
28 OMANA
CHARUVILA PUTHENVEEDU HOUSE, KIZHUVILLAM,
THIRUVANANTHAPURAM - 695 304.
29 SREEJA T
KUNNUMPUTTATHU, CHERUVIALLI MUKKU, KURAVOOR,
THIRUVNANTHAPURAM - 695 304.
30 THAMARAKSHI B
W/O.BABU, KATTIL KUNNI LAKSHAM VEEDU,
PARAYATHUKONNAM, THIRUVANANTHAPURAM - 695 304.
31 YASHODA
KUZHICHIRA VEEDU, MUDAPURAM,
THIRUVANANTHAPURAM -695 304.
BY ADVS.
GOVERNMENT PLEADER
SMT.S.SIKKY
OTHER
SHRI.RIYAL DEVASSY, GP
PRESENT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 34261 OF 2015
4
P.V. KUNHIKRISHNAN, J.
-----------------------------------
W.P.(C).No.34261 of 2015
-----------------------------------
Dated this the 20th day of February, 2024
JUDGMENT
When this writ petition came up for consideration, the learned
Counsel appearing for the petitioner submits that there is no
instruction from the petitioner. If that is case, the writ petition,
need not be retained here.
Therefore, the writ petition is closed.
Sd/-
P.V. KUNHIKRISHNAN
JUDGE
S.M.K.
WP(C) NO. 34261 OF 2015
APPENDIX
PETITIONER'S EXHIBITS
EXHIBIT P1: TRUE COPY OF THE MINUTES OF THE MEETING HELD
ON 9.10.2015
EXHIBIT P2: TRUE COPY OF THE RESOLUTION PASSED BY THE
KIZHUVILLAM GRAMA PANCHAYATH DATED 20.8.2013.
EXHIBTI P3: TRUE COPY OF THE REPRESENTATION GIVEN TO THE
CHIEF MINISTER BY THE GRAMA PANCHAYATH DATED
18.10.2013.
EXHIBIT P4: TRUE COPY OF THE REPRESENTATION GIVEN THE
LOCAL RESIDENTS TO THE CHIEF MINISTER.
EXHIBIT P5: TRUE COPY OF THE RELEVANT PAGE OF THE BASIC
TAX REGISTER OF KISHUVILLAM PANCHAYATH.
EXHIBIT P6: TRUE COPY OF THE COLOUR PHOTOGRAPHS DEPICTING
THE PUBLIC CREMATORIUM.
EXHIBIT P7: TRUE COPY OF THE PAPER PUBLICATION IN
MALAYALA MANORAM DATED 27.9.2015.
EXHIBIT P7(A): TRUE COPY OF THE PAPER PUBLICATION IN KERALA
KAUMADI DATED 26.9.2015.
EXHIBIT P9: TRUE COPY OF THE PHOTOGRAPHS DEPICTING THE
UNAUTHORISED CONSTRUCTION AND IMPROVEMENTS
MADE IN SURVEY No.978, 979 OF KIZHUVILLAM
GRAMA PANCHAYATH.
EXHIBIT P10: COPY OF THE RELEVANT PAGES OF THE REPLY TO
THE RTI APPLICATION
RESPONDENTS EXHIBITS
EXHIBIT R2(a): TRUE COPY OF THE SKETCH PREPARED ON
26.09.2015 AFTER DEMARCATING THE PROPERTIES
