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Manish Parikh vs State Of Kerala
2024 Latest Caselaw 5676 Ker

Citation : 2024 Latest Caselaw 5676 Ker
Judgement Date : 16 February, 2024

Kerala High Court

Manish Parikh vs State Of Kerala on 16 February, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

WP(Crl.) No.1216/2022                              1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                  Friday, the 16th day of February 2024 / 27th Magha, 1945
                        IA.NO.1/2024 IN WP(CRL.) NO. 1216 OF 2022(S)

      APPLICANTS/RESPONDENTS IN WP(CRL.):


          1. STATE OF KERALA, REPRESENTED BY SECRETARY, HOME DEPARTMENT,
             GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
          2. THE DETECTIVE INSPECTOR-1, CBCID, KAMBALAKKAD, WAYANAD - 673 122.

      RESPONDENT/PETITIONER IN WP(CRL.):

                MANISH PARIKH, AGED 55 YEARS, S/O SHAILESH SHANTTILAL PARIKH,

                PANCHVATY SOCIETY, B1 WING, FLAT NO 3132, JUHU LANE,

                ANDHERI, WEST MUMBAI - 400 058.


           Application praying that in the circumstances stated in the
      affidavit filed therewith the High Court be pleased to extend the time
      limit prescribed in the Judgment dated 17/01/2023 in WP(Crl.) No.
      1216/2022 for a period of one year from 09/02/2024.


           This Application coming on for orders upon perusing the
      application and the affidavit filed in support thereof, this Court's
      judgment dated 17/01/2023,this Court's order dated 08/08/2023 in IA
      1/2023 and upon hearing the arguments of PUBLIC PROSECUTOR for the
      applicants in IA/respondents in WP(Crl.) and of M/S. PRASANTH K.T.,
      RAJESH KUMAR R. & CHITHRA P.GEORGE, Advocates for the respondent in
      IA/petitioner in WP(Crl.), the court passed the following:

                                            ORDER

Heard. Six months' time is granted from today to complete the

investigation and file a final report.

Sd/- DR. KAUSER EDAPPAGATH JUDGE

16-02-2024 /True Copy/ Deputy Registrar

 
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