Sudhakaran.A vs State Bank Of Travancore
2024 Latest Caselaw 5666 Ker

Kerala High Court

Sudhakaran.A vs State Bank Of Travancore on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA,
                           1945
                 WP(C) NO. 13846 OF 2015
PETITIONER:

          SUDHAKARAN.A, AGED 57 YEARS
          EMPLOYEE CODE NO.208300, CHIEF MANAGER,
          STATE BANK OF TRAVANCORE, WADAKKANCHERY
          BRANCH, WADAKKANCHERY P.O.,
          THRISSUR DISTRICT.
          BY ADV SRI.PHILIP T.VARGHESE


RESPONDENTS:

   1      STATE BANK OF TRAVANCORE, REPRESENTED BY
          THEIR MANAGING DIRECTOR, HEAD OFFICE,
          POOJAPPURA, THIRUVANANTHAPURAM-695 012.
   2      THE CHIEF GENERAL MANAGER
          STATE BANK OF TRAVANCORE, HEAD OFFICE,
          POOJAPPURA, THIRUVANANTHAPURAM-695 012.
   3      THE GENERAL MANAGER HR
          STATE BANK OF TRAVANCORE, HEAD OFFICE,
          POOJAPPURA, THIRUVANANTHAPURAM-695 012.
          BY ADV SRI.P.RAMAKRISHNAN


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P(C).13846/2015
                                         2

                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                   W.P(C).No.13846 of 2015
               -------------------------------------------
           Dated this the 16th day of February, 2024

                             JUDGMENT

When this Writ petition came up for consideration, the

counsel for the petitioner submitted that the matter can be

dismissed as infructuous.

Therefore, this Writ Petition is dismissed as infructuous.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/