C. Vijayan vs State Of Kerala
2024 Latest Caselaw 5662 Ker

Kerala High Court

C. Vijayan vs State Of Kerala on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                     WP(C) NO. 13526 OF 2014
PETITIONER:
          C. VIJAYAN
          S/O.LATE SANKARA GUPTHAN MANAGER,
          WEST AIDED LOWER PRIMARY SCHOOL, PULAPATTA,
          PALAKKAD DISTRICT 678632.
          BY ADVS.SRI.K.RAMAKUMAR (SR.)
          SMT.ASHA BABU
          SMT.AMMU CHARLES
          SRI.M.MANOJKUMAR CHELAKKADAN
          SRI.S.M.PRASANTH

RESPONDENTS:
    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM 695 001.
    2     THE DISTRICT EDUCATIONAL OFFICER
          OTTAPALAM, PALAKKAD 679 101
    3     THE ASSISTANT EDUCATIONAL OFFICER
          CHERPULASSERY, PALAKKAD 679 503.
    4     SMT.V.RUGMINI
          W/O.SRI.HARIDASAN, HEADMISTRESS (UNDER SUSPENSION)
          WEST AIDED LOWER PRIMARY SCHOOL,
          PULAPPATTA,PALAKKAD DISTRICT 678 632, RESIDING AT
          UDAYAGIRI, PULAPETTA, PALAKKAD DISTRICT 678 632.
    5     SMT.M.B.JYOTHI
          W/O.NARAYANANKUTTY, LOWER PRIMARY SCHOOL
          ASSISTANT(UNDER SUSPENSION) WEST AIDED LOWER
          PRIMARY SCHOOL, PULAPPATTA,PALAKKAD DISTRICT 678
          632, RESIDING AT JYOTSNA, HARITHAPURAM OLAVAKKODE,
          PALAKKAD DISTRICT
          BY ADVS.SRI.V.A.MUHAMMED
          SRI.V.RAJASEKHARAN NAIR
          SRI BIJOY CHANDRAN, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C).No.13526/2014

                                2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.13526 of 2014
            ----------------------------------------------
         Dated this the 16th day of February, 2024


                         JUDGMENT

The counsel for the petitioner submitted that the

petitioner is no more and if there is any surviving

grievance to the present Manager, that may be left open.

Right, if any, to the present Manager, is left open.

This writ petition is closed.

Sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE