K.M. Samuel vs Safna Nasrudeen I A S
2024 Latest Caselaw 5642 Ker

Kerala High Court

K.M. Samuel vs Safna Nasrudeen I A S on 16 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
  FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                CON.CASE(C) NO. 2865 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 20236/2023 OF HIGH COURT OF
                              KERALA
PETITIONER/PETITIONER:

          K.M. SAMUEL
          AGED 68 YEARS, S/O MATHAI
          KOCHUZHATHIL HOUSE, PERUMPETTY P.O,
          MALLAPPALLY, PATHANAMTHITTA DISTRICT-PIN-689592
          REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
          RAJESH.B, S/O BHASKARAN PILLAI, ANJILIKKATTIL
          HOUSE, PERUMPETTY P.O, MALLAPPALLY,
          PATHANAMTHITTA DISTRICT, PIN - 689592.

          BY ADVS.
          T.P.PRADEEP
          P.K.SATHEES KUMAR
          MINIKUMARY M.V.
          R.K.PRASANTH
          JIJO JOSEPH


RESPONDENT/1ST RESPONDENT:

          SAFNA NASRUDEEN I A S
          (AGE & FATHERS NAME ARE NOT KNOWN TO THE
          PETITIONER) THE REVENUE DIVISIONAL OFFICER,
          REVENUE DIVISIONAL OFFICE, THIRUVALLA,
          PATHANAMTHITTA, PIN - 689101.

          BY ADV.SRI.SREEJITH V.S, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C)No.2865 of 2023

                             :2:




                     JUDGMENT

Dated this the 16th day of February, 2024

Government Pleader submits that the direction of this

Court in the judgment dated 21.06.2023 in W.P.(C)

No.20236 of 2023 stands complied with and an order has

been passed on 02.02.2024.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF CON.CASE(C) 2865/2023

PETITIONER ANNEXURES Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC 20236/2023 DATED 21/06/2023