Jayan K. Thamban vs Sankaran Namboothiri
2024 Latest Caselaw 5625 Ker

Kerala High Court

Jayan K. Thamban vs Sankaran Namboothiri on 16 February, 2024

OP(C) No.2088/2023                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                        THE HONOURABLE MR. JUSTICE C.JAYACHANDRAN

                Friday, the 16th   day of February 2024 / 27th Magha, 1945
                                   OP(C) NO. 2088 OF 2023

             EP 54/2022 IN OS 30/2017 OF SUB COURT, PERUMBAVOOR, ERNAKULAM

   PETITIONER/JUDGMENT DEBTOR/DEFENDANT:

          JAYAN K. THAMBAN, AGED 60 YEARS, S/O. LATE THAMBAN, KUDIKKALI HOUSE,
          VENGOLA KARA, ARAKKAPPADY VILLAGE, KUNNATHUNADU TALUK, PIN - 683556

   RESPONDENTS/DECREE HOLDERS/PLAINTIFFS:

          SANKARAN NAMBOOTHIRI, AGED 65 YEARS, S/O. NARAYANAN NAMBOOTHIRI,
          KALATHIL ILLAM, MAROTTICHODU KARA, MATTOOR VILLAGE, ALUVA TALUK, PIN
          - 683101


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   further proceedings in EP No 54/2022 on the files of Subordinate Judges
   Court, Perumbavoor till this final disposal of this original petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   2.2.2024 and upon hearing the arguments of M/S P.THOMAS GEEVERGHESE, TONY
   THOMAS (INCHIPARAMBIL), E.S.FIROS, AMRUTHA K.P & SRADHA MOHAN, Advocates
   for the petitioner and M/S BIMALA BABY and JINO JOSE Advocates for the
   respondent, the court passed the following:

                                          O R D E R

Petitioner seeks time.

Post on 04.03.2024.

Interim order will stand extended till 04.03.2024.

Sd/- C.JAYACHANDRAN, JUDGE

16-02-2024 /True Copy/ Assistant Registrar