Citation : 2024 Latest Caselaw 5595 Ker
Judgement Date : 16 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
WP(C) NO. 29118 OF 2023
PETITIONERS :-
1 SAHEENA.K., AGED 42 YEARS
W/O. ABDUL GAFOOR, L.P.S.T., V V A U.P. SCHOOL,
KARAKUTHANGADI, MUTHUTHALA (PO), PALAKKAD - 679 303,
RESIDING AT THANKAYATHIL HOUSE, KUNNAPPALLI (PO),
PERINTHALMANNA, MALAPPURAM, PIN - 679322
2 SUCHITHRA.P., AGED 33 YEARS
W/O BABU.P, L.P.S.T., V V A U.P. SCHOOL,
KARAKUTHANGADI, MUTHUTHALA (PO), PALAKKAD - 679 303,
RESIDING AT PALLIYALIL HOUSE, MANNENGODE (PO),
PULASSERY, PALAKKAD, PIN - 679307
3 RAMYA.T., AGED 32 YEARS
W/O. SURESH NAIR.M, L.P.S.T., V V A U.P. SCHOOL,
KARAKUTHANGADI, MUTHUTHALA (PO), PALAKKAD - 679 303,
RESIDING AT MOOKILAVIL HOUSE, CHERUKODE (PO),
VALLAPUZHA, PALAKKAD, PIN - 679336
4 RAIHANATH.T.A,, AGED 43 YEARS
W/O. MUHAMMED ALI.C.M, L.P.S.T., V V A U.P. SCHOOL,
KARAKUTHANGADI, MUTHUTHALA (PO), PALAKKAD - 679 303,
RESIDING AT CHERIYATH VALAPPIL HOUSE, ERAVAKKAD (PO),
KUMARANELLUR, PALAKKAD, PIN - 679522
5 HASBI.K.A, AGED 36 YEARS
W/O. FAROOQ, L.P.S.T., V V A U.P. SCHOOL,
KARAKUTHANGADI, MUTHUTHALA (PO), PALAKKAD - 679 303,
RESIDING AT KALLIYATH HOUSE, PULAMANTHOLE (PO),
MALAPPURAM, PIN - 679323
BY ADV U.BALAGANGADHARAN
RESPONDENTS :-
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
WP(C) NO. 29118 OF 2023
2
DEPARTMENT, GOVERNMENT SECRETARIAT (ANNEX),
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
3 DEPUTY DIRECTOR OF EDUCATION ,
CIVIL STATION, ROBINSON ROAD,
PALAKKAD -, PIN - 678001
4 DISTRICT EDUCATIONAL OFFICER [ D.E.O. ]
OTTAPALAM, PALAKKAD, PIN - 679101
5 ASSISTANT EDUCATIONAL OFFICER [ A.E.O. ]
PATTAMBI, PALAKKAD, PIN - 679303
6 THE MANAGER, V V A U P SCHOOL,
KARAKUTHANGADI, MUTHUTHALA (PO),
PALAKKAD, PIN - 679303
BY ADVS.
ADVOCATE GENERAL OFFICE KERALA
R.PRADEEP KUMAR
SMT.K.G.SAROJINI, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 29118 OF 2023
3
JUDGMENT
The petitioners seek a direction to the 5th respondent, AEO, to
comply with the directions in Exts.P13 and P14 dated 18.04.2023 and
23.07.2023 respectively.
2. The learned Government Pleader points out from the counter
affidavit that certain clarifications were sought from the Government vide
letter dated 05.09.2023, and the same is the reason for non compliance
with the above orders.
Under such circumstances, there will be a direction to respondents 1
to 4 to furnish the clarifications requested for by the 5th respondent within
six weeks from today. Based on the above, the 5 th respondent shall comply
with the directions in Exts.P13 and P14 orders that directed approval of
the appointments of the petitioners within a month after receiving the
clarification as directed above from Respondents 1 to 4.
The writ petition is disposed of as above.
Sd/-
MOHAMMED NIAS C.P.
JUDGE SMA WP(C) NO. 29118 OF 2023
APPENDIX OF WP(C) 29118/2023
PETITIONER EXHIBITS :-
Exhibit P 1 A TRUE COPY OF THE STAFF FIXATION ORDER DATED 7.12.2017 ISSUED BY THE 5TH RESPONDENT
Exhibit P 2 A TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 6TH RESPONDENT TO THE 1ST PETITIONER DATED 1.6.2016
Exhibit P 3 A TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 6TH RESPONDENT TO THE 2ND PETITIONER DATED 1.6.2016 ALONG WITH TYPED COPY
Exhibit P 4 A TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 6TH RESPONDENT TO THE 3RD PETITIONER DATED 3.6.2016
Exhibit P 5 A TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 6TH RESPONDENT TO THE 4TH PETITIONER DATED 1.6.2017 ALONG WITH TYPED COPY
Exhibit P 6 A TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE 6TH RESPONDENT TO THE 5TH PETITIONER DATED 1.6.2017 ALONG WITH TYPED COPY
Exhibit P 7 A TRUE COPY OF THE PROCEEDINGS OF THE 6TH RESPONDENT
Exhibit P 8 A TRUE COPY OF THE REJECTION ORDER NO.C/8249/2021 DATED 25.8.2021 ISSUED BY THE 5TH RESPONDENT AEO TO THE 4TH PETITIONER
Exhibit P 9 A TRUE COPY OF THE APPELLATE ORDER B4/194728/2021 DATED 18.3.2022 ISSUED BY THE 4TH RESPONDENT TO THE 4TH PETITIONER
Exhibit P 10 A TRUE COPY OF THE ORDER NO.
G/6239/2021/G.EDN.O DATED 19.5.2022
Exhibit P 11 A TRUE COPY OF GOVT. ORDER G.O. WP(C) NO. 29118 OF 2023
(MS).275/2021/G.EDN D. DATED 6.12.2021 REFERRED TO IN EXT.P.9
Exhibit P 12 A TRUE COPY OF THE JUDGMENT DATED 1.9.2022 IN
Exhibit P 13 A TRUE COPY OF GOVT. ORDER [RT] NO.
2479/2023/GEDN DATED 18.4.2023
Exhibit P 14 A TRUE COPY OF THE LETTER DATED 23.7.2023 ISSUED BY THE 3RD RESPONDENT TO THE 5TH RESPONDENT
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!