Kerala High Court
Chris Elsa Joseph, D/O.K.M.Joseph vs Union Of India on 16 February, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
WP(C) NO. 3030 OF 2024
PETITIONER:
CHRIS ELSA JOSEPH,
D/O.K.M.JOSEPH, AGED 34 YEARS
KATTUMPURAM EBENEZER HOME, KILIKOLLUR P.O.,
KOLLAM, PIN - 691004
BY ADVS.
B.MOHANLAL
P.S.PREETHA
ASWIN V. NAIR
AJAY S. KOSHY
JAYAPRABHA ARJUN
BLESSY MARY SEBASTIAN
RESPONDENTS:
1 UNION OF INDIA
EXTERNAL AFFAIRS DEPARTMENT,
MINISTRY OF EXTERNAL AFFAIRS, E BLOCK,
CENTRAL SECRETARIAT, NEW DELHI - 110001
2 THE HIGH COMMISSIONER OF CANADA
IN INDIA, 7/8, SHANTHIPATH,
CHANAKYAPURI, NEW DELHI, PIN - 110021
3 3. THE HIGH COMMISSIONER OF NEW ZEALAND
IN INDIA, SIR EDMUND HILLARY MARG,
CHANAKYAPURI, NEW DELHI, DELHI - 110021
4 PRINCE SAMUEL,
S/O SAMUEL KOSHY, AGED 34 YEARS
44 ROSYTHE ROAD, WAIPU 0582, NEW ZEALAND
(FROM POYKAYIL HOUSE, CHAKKUVARAKKAL P.O,
KOTTARAKKARA, KOLLAM, PIN - 691538
BY ADV.
SRI.K.S.MANU (PUNUKKONNOOR)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).No. 3030 of 2024
:2:
JUDGMENT
Even though this Court dictated a judgment in this matter
yesterday, a request was made that it be listed today for being
spoken to.
2. Sri.B.Mohan Lal - learned counsel for the petitioner, sought
permission to withdraw this writ petition with liberty for his client
to approach this Court again with a fresh one.
In the afore circumstances, the judgment dated 15.02.2024 is
recalled and the petitioner is permitted to withdraw this writ
petition with liberty to approach this Court again with a properly
constituted one, for which purpose, all contentions are left open.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
anm
APPENDIX OF WP(C) 3030/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE CERTIFICATE
NO.1765/2016 DATED 10/08/2018ISSUED BY
THE REGISTRAR, VILAKKUDY GRAMA PANCHAYATH
TO THE PETITIONER
Exhibit P2 THE TRUE COPY OF THE TRANSCRIPT DATED
13/12/2017 ISSUED BY THE AUCKLAND
UNIVERSITY OF TECHNOLOGY
Exhibit P3 THE TRUE COPY OF THE RELEVANT PAGES OF
THE INDIAN PASSPORT NO.P1194438 ISSUED AT
THIRUVANANTHAPURAM
Exhibit P4 THE TRUE COPY OF THE COMMUNICATION DATED
08/06/2022 ISSUED BY THE NEW ZEALAND
EMIGRATION TO THE PETITIONER
Exhibit P5 THE TRUE COPY OF THE BIRTH CERTIFICATE
DATED 20/08/2019 ISSUED BY THE REGISTRAR
OF BIRTH AND DEATH, KOLLAM MUNICIPAL
CORPORATION
Exhibit P6 THE TRUE COPY OF THE RELEVANT PAGES OF
THE PASSPORT NO:S-9406155 ISSUED FROM
TRIVANDRUM TO THE DAUGHTER OF THE
PETITIONER MS.REYANNA PRINCE
Exhibit P7 THE TRUE COPY OF THE PLAINT IN OP
(DIVORCE NO. 1451/2019) OF THE FAMILY
COURT, KOTTARAKKARA DATED 14/11/2019
Exhibit P8 THE TRUE COPY OF THE NOTICE AND THE
MEMORANDUM OF THE APPLICATION ATTACHED
ALONG WITH THE NOTICE DATED 11/12/2023
Exhibit P9 THE TRUE COPY OF THE PLAINT IN OP(OTHERS)
NO.559/2023 OF THE FAMILY COURT,
KOTTARAKKARA DATED 18/05/2023
Exhibit P10 THE TRUE COPY OF THE PERMANENT RESIDENT
CARD ID NO.11-2540-9610 ISSUED BY THE
GOVERNMENT OF CANADA TO SRI.JOSEPH NEBU
MATHEW
Exhibit P11 THE TRUE COPY OF THE RELEVANT PAGES OF
THE VISITOR VISA ISSUED BY THE GOVERNMENT
OF CANADA TO THE PETITIONER
