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V.K.Vijayaraghavan vs The Kerala State Information ...
2024 Latest Caselaw 5501 Ker

Citation : 2024 Latest Caselaw 5501 Ker
Judgement Date : 16 February, 2024

Kerala High Court

V.K.Vijayaraghavan vs The Kerala State Information ... on 16 February, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                         WP(C) NO. 6364 OF 2016
PETITIONER/S:

          V.K.VIJAYARAGHAVAN,AGED 39 YEARS
          S/O. S. KESAVAN NAIR, TC 25/1591 (1),
          PADMALAYAM, S.S.KOVIL ROAD, THAMPANOOR,
          THIRUVANANTHAPURAM - 695 001.
          BY ADVS.
          SHABU SREEDHARAN
          P.V.JEEVESH
          JOLLY GEORGE
          K.V.PREMSANKAR
          V.PRINCE DEV
          M.RAHUL
          P.R.VIBHU
          S.VIJAYAN


RESPONDENT/S:

    1     THE KERALA STATE INFORMATION COMMISSION
          REPRESENTED BY ITS SECRETARY, PUNNEN ROAD,
          THIRUVANANTHAPURAM - 695 001.
    2     THE CIRCLE INSPECTOR OF POLICE, ATTINGAL
          THIRUVANANTHAPURAM - 695 101
    3     R. SIVANANDAN
          KRISHNA BHAVAN MUKKALUVATTOM
          VALIYAKADA, CHIRAYINKEEZHU P.O.,
          THIRUVANANTHAPURAM - 695 304.
          BY ADV SHRI.M.AJAY, SC, STATE INFORMATION COMMISSION




          SRI. VENUGOPAL V (GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6364 OF 2016                2



                                JUDGMENT

When this matter was listed before this Court on

24.01.2024, there was no appearance for the petitioner and

the matter was adjourned to be listed on 12.02.2024. On

12.02.2024 also, there was no appearance for the petitioner.

Therefore, the matter was adjourned to be listed today

(16.02.2024). Even today, there is no appearance for the

petitioner. Accordingly, the writ petition is dismissed for

default.

Sd/-

GOPINATH P. JUDGE ajt

APPENDIX OF WP(C) 6364/2016

PETITIONER EXHIBITS EXHIBIT P1:- THE TRUE COPY OF THE ORDER WITH NO.

1160/SIC-GEN4/2013 IN AP NO. 174(1) 2013/SIC DATED 09-11-2015.

EXHIBIT P2:- THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 17-11-2015.

EXHIBIT P3:- THE TRUE COPY OF THE EXPLANATION DATED 01- 12-2015 EXHIBIT P4:- THE TRUE COPY OF THE ORDER WITH NO.

1160/SIC-GEN4/2013 NO. 174(1)2013/SIC DATED 05-02-2016.

 
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