K.S.Varghese vs George N.E
2024 Latest Caselaw 5466 Ker

Kerala High Court

K.S.Varghese vs George N.E on 16 February, 2024

Author: V.G.Arun

Bench: V.G.Arun

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
           THE HONOURABLE MR.JUSTICE V.G.ARUN
 FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                   CRP NO. 597 OF 2015
  AGAINST THE ORDER/JUDGMENT OPTR 1120/2015 OF DISTRICT
                    COURT, ERNAKULAM
REVISION PETITIONER/S:

    1    K.S.VARGHESE
         AGED 69 YEARS
         S/O. SCARIA,KAVANACHOTTIL HOUSE, PALACKAMATTOM
         KARA, AIKKARANADU SOUTH VILLAGE, KUNNATHUNADU
         TALUK, PIN 682 311
    2    SLEEBA
         AGED 54 YEARS
         S/O.V ARKEY, AIKKARAKUNNATHU HOUSE, VADAYAMPADY
         KARA, AIKKARANADU SOUTH VILLAGE, KUNNATHUNADU
         TALUK, ERNAKULAM DISTRICT PIN 682 310
         BY ADV SRI.K.M.VARGHESE

RESPONDENT/S:

    1    GEORGE N.E.
         AGED 53 YEARS
         S/O. ELDHO, NALANCIKAL HOUSE, PERINGOL KARA,
         AIKKARANADU NORTH VILLAGE, KOLENCHERY P.O,
         KUNNATHUNADU TALUK, PIN 682 311
    2    T.I DANIAL
         AGED 62 YEARS
         S/O. JOSEPH, TYHENUGAL HOUSE, AIKKARANADU NORTH
         VILLAGE, PANCODE P.O, KUNNATHUNADU TALUKMPIN 682
         311
    3    REV. FR. ALIAS SO. K.V SCARIA KAPPURNIKIZHIYIL
         HOUSE MEMUKHAM KARA MANEED VILLAGE MANEED P.O
         AGED 36 YEARS
    4    FR. ELDHOSE KAKKADAN SO. KURIAKOSE KAKKATTIL
         HOUSE PERINGOL KARA AIKKARANADU SOUTH VILLAGE
         AGED 40 YEARS
         VADAYAMPADY P.O, KUNNATHUNADU TALUK, ERNAKULAM
         DISTRICT, PIN 682 310
    5    BASELIOUS THOMAS-1
         AGED 86 YEARS
         S/O. MATHAI, CHATHOLICOSE, YACOBAYA SURIAN
         CHRISTIANI ASSOCIATION, PATRIARCH CENTRE,
 CRP No.597 of 2015

                                    -2-


             PUTHENCRUZ, PUTHENCRUZ VILLAGE
     6       DR. MATHEWS MAR IVANIOUS METROPOLITAN
             AGED 55 YEARS
             KANDANADU DOICESE, YACOBAYA SURIYANI CHRISTIANI
             ASSKADAKKANADU, MAZHUVANNOOR VILLAGE,
             KADAKKANADU P.O
     7       FR. JACOB KURIAN
             AGED 53 YEARS
             S/O. KURIAN, VICAR,ST. PETER'S AND ST. PAUL'S
             ORTHODOX SYRIAN CHURCH,KOLENCHERRY, ELAMKULAM
             KARA, AIKKARANADU SOUTH VILLAGE, KOLENCHERRY P.O
     8       A.P PETER
             AGED 53 YEARS
             S/O. PATHROSE, ATHIKKAKUZHIYIL HOUSE, EZHIPRAM
             KARA,AIKKARANADU P.O, TRUSTEE, ST.PETER'S & ST.
             PAULS ORTHODOIX SYRIAN CHURCH, KOLENCHERRY,
             ELAMKULAM KARA,AIKKARANADU SOUTH VILLAGE,
             KOLENCHERRY P.O
             BY ADVS.
             SRI.P.PRIJITH
             SRI.P.MARTIN JOSE
             SRI.S.SREEKUMAR SR.
             SRI.THOMAS P.KURUVILLA


         THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION
ON   16.02.2024,     THE   COURT   ON     THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 CRP No.597 of 2015

                                 -3-



                                ORDER

Dated this the 16th day of February, 2024

Learned Counsel for the petitioners submits

that the civil revision petition is not pressed.

The civil revision petition is accordingly

dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE Scl/