Syam Rajesh P vs The Recovery Officer And Assistant ...
2024 Latest Caselaw 5455 Ker

Kerala High Court

Syam Rajesh P vs The Recovery Officer And Assistant ... on 16 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                        WP(C) NO. 18016 OF 2015
PETITIONER/S:

          SYAM RAJESH P.
          S/O.SANKARAN UNNI MENON, CHIRAYIL HOUSE,
          KANIYAPURAM P.O., OTTAPALAM, PALAKKAD.
          BY ADVS.
          SRI.B.KRISHNA MANI
          SMT.N.V.SANDHYA


RESPONDENT/S:

    1     THE RECOVERY OFFICER AND ASSISTANT PROVIDENT FUND
          COMMISSIONER, OFFICE OF THE RCOVERY OFFICER, EMPLOYEES
          PROVIDENT FUND ORGANIZATION, BHAVISHYANIDHI BHAVAN,
          KALOOR, KOCHI - 682 017.
    2     THE ENFORCEMENT OFFICER
          EMPLOYEES PROVIDENT FUND ORGANIZATION, (MINISTRY OF
          LABOUR) GOVERNMENT OF INDIA, DISTRICT OFFICE, THRISSUR
          - 680 001.
          BY ADVS.
          DR.S.GOPAKUMARAN NAIR (SR.)
          SRI.A.RAJASIMHAN SC EPF ORGANISATION


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18016 OF 2015


                                 -2-



                            JUDGMENT

Today when the matter is taken up, learned Counsel for the

petitioner submitted that the matter has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE

uu 16.02.2024 WP(C) NO. 18016 OF 2015

APPENDIX OF WP(C) 18016/2015

PETITIONER EXHIBITS EXT.P1 TRUE COPY OF THE PROCEEDING DATED 24/9/2007 ISSUED BY THE ASSISTANT PROVIDENT FUND COMMISSIONER EXT.P2 TRUE COPY OF THE PROCEEDING DATED 02/7/2010 UNDER SECTION 7 (A) OF THE EMPLOYEES PROVIDENT FUND ACT ISSUED BY THE FIRST RESPONDENT EXT.P3 TRUE COPY OF THE PROSECUTION NOTICE DATED 19/1/2012 ISSUED BY THE FIRST RESPONDENT EXT.P4 TRUE COPY OF THE PROCEEDING DATED 30/12/2011 ISSUED BY THE REGIONAL PROVIDENT FUND COMMISSIONER,KOCHI EXT.P5 TRUE COPY OF THE COMPLAINT DATEDE 19/1/2012 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE'S COURT,KODUNGALLUR EX.P6 TRUE COPY OF THE NOTICE DATED 27/4/2015 ISSUED BY THE FIRST RESPONDENT EXT.P7 TRUE COPY OF THE PROSECUTION NOTICE DATED 11/6/2015 ISSUED BY THE FIRST RESPONDENT.