Kerala High Court
Musthafa P vs State Of Kerala on 16 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
WP(C) NO. 6075 OF 2024
PETITIONERS:
1 MUSTHAFA P
AGED 56 YEARS
S/O. MOIDHEEN.P, CLERK, ( RETIRED)
SEETHI SAHIB HIGHER SECONDARY SCHOOL,TALIPARAMBA,
KANNUR DISTRICT - 670141.
(RESIDING AT SHEREEFAS'S ADIKUMPARA,,
THALIPARAMBA, KANNUR DISTRICT, PIN - 670141
2 ABDULLA. N
AGED 53 YEARS
CLERK, SEETHI SAHIB HIGHER SECONDARY SCHOOL,
TALIPARAMBA, KANNUR DISTRICT - 670141
( RESIDING AT SHAKEEBAS, KARIYAMBALAM,
THALIPARAMBA ), PIN - 670141
3 MUHAMMED ASHRAF C
AGED 42 YEARS
S/O. UMMER KUTTY.N, OFFICE ATTENDANT,
SEETHI SAHIB HIGHER SECONDARY SCHOOL,
TALIPARAMBA, KANNUR DISTRICT - 670141
(RESIDING AT AYISHABI. MANZIL, RAHMATH NAGAR,
NJATTUVAYAL, THALIPARAMBA), PIN - 670141
4 MUHAMMAD SAFWAN P.P
AGED 28 YEARS
FTM, SEETHI SAHIB HIGHER SECONDARY SCHOOL,
TALIPARAMBA, KANNUR DISTRICT - 670141
RESIDING AT PANIKKARAKATH, PARAKADAVATH, KUTTIKKOL,
KANNUR DISTRICT, PIN - 670562
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT SECRETARIAT ANNEXE II,
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WPC No.6075 of 2024
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
KANNUR DISTRICT, PIN - 670001
4 THE DISTRICT EDUCATIONAL OFFICER
TALIPARAMBA, KANNUR DISTRICT, PIN - 670141
5 THE MANAGER
SEETHI SAHIB HIGHER SECONDARY SCHOOL,
TALIPARAMBA, KANNUR DISTRICT, PIN - 670141
6 THE PRINCIPAL,
SEETHI SAHIB HIGHER SECONDARY SCHOOL,
TALIPARAMBA KANNUR DISTRICT, PIN - 670141
SMT.NISHA BOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WPC No.6075 of 2024
MOHAMMED NIAS C.P., J.
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WP(C) No.6075 of 2024
---------------------------
Dated this the 16th day of February, 2024
JUDGMENT
The petitioners have preferred Exts.P21 to 24 revisions before the first
respondent seeking approval of their appointments, which were refused on the
ground that the tenure of the managership had expired. Learned counsel for the
petitioners submits that no orders have been passed on the statutory revisions so
far, and seek a direction to the first respondent to dispose of the same.
2. Accordingly, there will be a direction to the first respondent to take up
Exts.P21 to P24 and pass orders in accordance with law, with notice to the
petitioners and other affected parties, if any and after affording an opportunity of
hearing to them, within an outer time limit of four months from the date of receipt
of a copy of this judgment. It will be open to the petitioners to produce such
documents to substantiate the contentions, which will be adverted to by the first
respondent while considering the revision.
The writ petition is disposed of as above.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
dlk/16.2.2024
APPENDIX OF WP(C) 6075/2024
PETITIONERS EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PROMOTION ORDER OF THE 1ST
PETITIONER DATED 02.05.2020
EXHIBIT P2 TRUE COPY OF THE ORDER NO.B1/17252/2020 DATED
24.06.2021 OF THE DEO, TALIPARAMBA
EXHIBIT P3 TRUE COPY OF THE ORDER NO. B4/218911/2023 DATED
10.05.2023 OF THE DEPUTY DIRECTOR OF EDUCATION,
KANNUR
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 02.05.2020
PROMOTING THE 2ND PETITIONER AS OA
EXHIBIT P4 (A) TRUE COPY OF THE ORDER NO.B1/17250/2020 DATED
29.06.2021 OF THE DEO, THALIPARABA
EXHIBIT P5 TRUE COPY OF THE ORDER NO. B4/218912/2023 DATED
10.05.2023 OF THE DEPUTY DIRECTOR OF EDUCATION,
KANNUR
EXHIBIT P6 TRUE COPY OF THE REVISION PETITION SUBMITTED
BEFORE THE DIRECTOR BY THE MANAGER
EXHIBIT P7 TRUE COPY OF THE PROMOTION ORDER OF THE 2ND
PETITIONER DATED 01.06.2023
EXHIBIT P8 TRUE COPY OF THE ORDER NO. B1/47363/2023 DATED
11.07.2023 BY THE DEO, THALIPARAMBA
EXHIBIT P9 TRUE COPY OF THE APPOINTMENT ORDER OF THE 3RD
PETITIONER
EXHIBIT P10 TRUE COPY OF THE ORDER NO. B1/17249/2020 DATED
24.06.2021 BY THE DEO, THALIPARAMBA
EXHIBIT P11 TRUE COPY OF THE PROMOTION ORDER DATED
01.06.2023 OF THE 3RD PETITIONER
EXHIBIT P12 TRUE COPY OF THE ORDER NO. B1/47362/2023 DATED
11.07.2023 OF THE DEO, THALIPARAMBA
EXHIBIT P13 TRUE COPY OF THE APPOINTMENT ORDER DATED
01.06.2023 OF THE 4TH PETITIONER
EXHIBIT P14 TRUE COPY OF THE ORDER NO. B1/47364/2023 DATED
11.07.2023 BY THE DEO, THALIPARAMBA
EXHIBIT P15 TRUE COPY OF THE REQUISITION FORM DATED
29.11.2023
EXHIBIT P16 TRUE COPY OF THE ACKNOWLEDGMENT ISSUED BY THE
REGIONAL EMPLOYMENT OFFICER IN THIS REGARD
DATED 06.12.2023
EXHIBIT P 17 TRUE COPY OF G.O.(RT.) 6361/2022 G.EDN DATED
03.11.2022 ISSUED BY THE GOVERNMENT
EXHIBIT P18 TRUE COPY OF THE G.O(RT.) 6439/2022/G.EDN DATED
05.11.2022
EXHIBIT P19 TRUE COPY OF THE GO (RT) NO.7822/2022/ G.EDN
DATED 09.12.2022 ISSUED BY THE GOVERNMENT
EXHIBIT P20 TRUE COPY OF THEGO ( RT) NO. 971/2020/ G.EDN
DATED 26.02.2020 ISSUED BY THE GOVERNMENT
EXHIBIT P21 TRUE COPY OF THE REVISION PETITION SUBMITTED BY
THE 1ST PETITIONER BEFORE THE GOVERNMENT DATED
15.01.2024
EXHIBIT P 22 TRUE COPY OF THE REVISION PETITION SUBMITTED BY
THE 2ND PETITIONER BEFORE THE GOVERNMENT DATED
15.01.2024
EXHIBIT P 23 TRUE COPY OF THE REVISION PETITION SUBMITTED BY
THE 3RD PETITIONER BEFORE THE GOVERNMENT DATED
15.01.2024
EXHIBIT P24 TRUE COPY OF THE REVISION PETITION SUBMITTED BY
THE 4TH PETITIONER BEFORE THE GOVERNMENT DATED
15.01.2024
