M/S.Muthoot Vehicle And Asset Finance ... vs The District Collector, Alappuzha
2024 Latest Caselaw 5365 Ker

Kerala High Court

M/S.Muthoot Vehicle And Asset Finance ... vs The District Collector, Alappuzha on 15 February, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                       WP(C) NO. 18255 OF 2016
PETITIONER:

          M/S.MUTHOOT VEHICLE AND ASSET FINANCE LTD.,
          HAVING ITS REGISTERED OFFICE AT 2ND FLOOR,
          MUTHOOT CHAMBERS, KURIAN TOWERS, BANERJI ROAD,
          COCHIN, REPRESENTED BY THE POWER OF ATTORNEY HOLDER,
          E.MADHU, S/O. KELAPPAN, AGED 39 YEARS,
          WORKING AS MANAGER LEGAL, MUTHOOT OFFICE, COCHIN.

          BY ADV SRI.S.NIDHEESH



RESPONDENTS:

    1     THE DISTRICT COLLECTOR,
          ALAPPUZHA, PIN-688001.

    2     THE TAHASILDAR
          TALUK OFFICE, KARTHIKAPPALLY,
          ALAPPUZHA-690516.

    3     VASUDEVAN M.K.
          AGED 62 YEARS, S/O. KOCHUMMINI, ANANDAVADY,
          PUTHIYAVILA, PATTOLI MARKET P.O.,KAYAMKULAM,
          ALAPPUZHA DISTRICT-690531

    4     LAILAMMA VASUDEVAN
          AGED 53 YEARS
          W/O.VASUDEVAN, ANANDAVADY,
          PUTHIYAVILA, PATTOLI MARKET P.O.,
          KAYAMKULAM, ALAPPUZHA DISTRICT - 690531 .

    5     DEVILAL
          AGED 23 YEARS
          S/O. VASUDEVAN, AGED 23 YEARS,
          ANANDAVADY, PUTHIYAVILA, PATTOLI MARKET
          P.O.,KAYAMKULAM, ALAPPUZHA DISTRICT-690531 .

    6     SALIM P.A.
          S/O. HYDROSE, THEBADATHU HOUSE,
          ALUVA WEST VILLAGE, ALUVA, ERNAKULAM-683101.
 WP(C)NO.18255/2016            2



   7      THE VILLAGE OFFICER
          KARUVATTA VILLAGE, ALAPPUZHA-690517.

          BY ADVS.
          GOVERNMENT PLEADER SMT.DEEPA.V.
          SMT.DAYA K. PANICKER
          SRI.JOMON P.VARGHESE
          SRI.RAGHUL D. PANICKER
          SRIP.S.SUJETH


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C)NO.18255/2016                  3




                         JUDGMENT

Dated this the 15th day of February, 2024

When the matter was taken up for consideration, the

learned counsel appearing for the petitioner submits that

the matter is not pressed.

The above submission is recorded and the Writ

Petition is dismissed as not pressed.

Sd/-

VIJU ABRAHAM JUDGE csl