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Jithin James vs Muhammed Shafeek, Ias
2024 Latest Caselaw 5345 Ker

Citation : 2024 Latest Caselaw 5345 Ker
Judgement Date : 15 February, 2024

Kerala High Court

Jithin James vs Muhammed Shafeek, Ias on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 15TH DAY OF FEBRUARY   2024 / 26TH MAGHA, 1945

                         CON.CASE(C) NO. 154 OF 2024

      AGAINST THE JUDGMENT IN WP(C) 12206/2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

             JITHIN JAMES
             AGED 34 YEARS
             S/O. JAMES, KOMBAN HOUSE, PURANATTUKARA P.O., THRISSUR, PIN
             - 680551

             BY ADVS.
             AMJATHA D.A.
             FARHANA K.H.


RESPONDENT/2ND RESPONDENT IN THE WRIT PETITION:

             MUHAMMED SHAFEEK, IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER), THE
             REVENUE DIVISIONAL OFFICER, THRISSUR REVENUE DIVISIONAL
             OFFICE, CIVIL STATION, AYYANTHOLE, THRISSUR, PIN - 680003


OTHER PRESENT:

             SRI.SAIGY JACOB PALATTY-SR.GP

      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 154 OF 2024
                                       2




                               JUDGMENT

(Dated this the 15th day of February, 2024)

It is submitted by the learned counsel appearing on either

side that the directions in the judgment stand complied with.

Accordingly, this Contempt Case is closed.

SD/-

ANU SIVARAMAN JUDGE

rp CON.CASE(C) NO. 154 OF 2024

APPENDIX OF CON.CASE(C) 154/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 12206/2023 DATED 12-04-2023

 
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