Bessy K.P vs Smt. Rani George Ias
2024 Latest Caselaw 5343 Ker

Kerala High Court

Bessy K.P vs Smt. Rani George Ias on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 15TH DAY OF FEBRUARY    2024 / 26TH MAGHA, 1945

                         CON.CASE(C) NO. 2887 OF 2023

      AGAINST THE JUDGMENT IN WP(C) 6631/2021 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

             BESSY K.P.
             AGED 32 YEARS
             W/O. K.S.JINS, UPPER PRIMARY SCHOOL ASSISTANT,   YOGI MATHA
             GIRLS HIGH SCHOOL, KOLLENGODE,   PALAKKAD DISTRICT -, PIN -
             67850

             BY ADV K.MOHANAKANNAN

RESPONDENT/1ST RESPONDENT:

             SMT. RANI GEORGE IAS,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, WORKING
             AS THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION
             DEPARTMENT, SECRETARIAT ANNEXE-II, THIRUVANANTHAPURAM
             DISTRICT -, PIN - 695001


OTHER PRESENT:

             SRI.B.KAIMAL-SR.GP

      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2887 OF 2023
                                        2




                                JUDGMENT

(Dated this the 15th day of February, 2024)

It is submitted by the learned Government Pleader appearing

for the respondent that the directions in the judgment stand

complied with. If the order has not been communicated, the same

shall be communicated without delay.

SD/-

ANU SIVARAMAN JUDGE rp CON.CASE(C) NO. 2887 OF 2023

APPENDIX OF CON.CASE(C) 2887/2023

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO. 6631/2021 DATED 27/07/2023