T.P. Subair vs Chief Manager
2024 Latest Caselaw 5330 Ker

Kerala High Court

T.P. Subair vs Chief Manager on 15 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
     THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                          WP(C) NO. 1909 OF 2022
PETITIONER:

              T.P. SUBAIR
              AGED 52 YEARS
              S/O. MOOSA, THAIKKATTUPALLIYALIL (H),
              CHUNANGAD P.O., OTTAPALAM, PALAKKAD-679511.

              BY ADV P.S.SYAMKUTTAN


RESPONDENTS:

     1        CHIEF MANAGER
              CANARA BANK, JRJ COMPLEX, PALAKKAD MAIN ROAD,
              OTTAPALAM, PALAKKAD-679101.

     2        SENIOR MANAGER, CANARA BANK
              OTTAPALAM BRANCH, POST BOX NO.19,
              PANCHAYAT BUILDING, T.B.ROAD, OTTAPALAM,
              OTTAPALAM-678541.

     3        CHIEF VIGILANCE OFFICER, CANARA BANK
              12 JC ROAD, 3RD FLOOR, VIGILANCE WING,
              HEAD OFFICE, BENGALURU-560002.

     4        DIVISIONAL MANAGER,
              CANARA BANK, ASSET RECOVERY MANAGEMENT BRANCH,
              PUKALAKKAT LAKSHMIBAI TOWERS, I FLOOR,
              T D ROAD (NORTH END),
              ERNAKULAM NORTH, ERNAKULAM COLLEGE S.O.,
              KOCHI-682035.

     5        S.N.PAPER PRODUCTS,
              REP. BY ITS MANAGING PARTNER, 3/1026,
              CHUNANGAD, MURUKKUMPATTA,
              OTTAPALAM, PALAKKAD-679511.
 WP(C) NO.1909 OF 2022
                             2

    6    KUNNATH NASAR,
         AGED 50 YEARS
         S/O. MUHAMMED, KUNNATH (H),
         CHUNANGAD, AMBALAPARA II VILLAGE,
         OTTAPALAM, PALAKKAD-679511.

         SRI.M.GOPIKRISHNAN NAMBIAR (SC)

     THIS WRIT PETITION (CIVIL) HAVING COME UP   FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.1909 OF 2022
                                  3



                           JUDGMENT

Dated this the 15th day of February, 2024

When this writ petition is called today, there is no

representation for the petitioner.

Accordingly, the writ petition is dismissed for non-

prosecution.

Sd/-

N.NAGARESH JUDGE hmh