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John Varghese vs District Collector
2024 Latest Caselaw 5263 Ker

Citation : 2024 Latest Caselaw 5263 Ker
Judgement Date : 15 February, 2024

Kerala High Court

John Varghese vs District Collector on 15 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                       WP(C) NO. 36441 OF 2022
PETITIONERS:

    1     JOHN VARGHESE
          AGED 54 YEARS
          S/O.VARGHESE, RESIDING AT KANNIAKONIL HOUSE,
          EDATHWA P.O., ALAPPUZHA DISTRICT, PIN-689573.
    2     SHIBU THOMAS,
          AGED 55 YEARS
          S/O.K.I.THOMAS, KARUKAYIL HOUSE, EDATHWA P.O,
          ALAPPUZHA DISTRICT, PIN-689573.
    3     THOMAS ANTONY,
          AGED 55 YEARS
          S/O.ANTONY, KANDATHIL PARAMBIL HOUSE, EDATHWA P.O,
          ALAPPUZHA DISTRICT, PIN-689573.
          BY ADV K.N.RADHAKRISHNAN(THIRUVALLA)


RESPONDENTS:

    1     DISTRICT COLLECTOR,
          ALAPPUZHA DISTRICT, ALAPPUZHA P.O., PIN -688 001.
    2     DISTRICT PANCHAYAT,
          ALAPPUZHA PANCHAYAT, ALAPPUZHA, PIN 688 001.
    3     THE EXECUTIVE ENGINEER,
          WATER AUTHORITY THIRUVALLA P.O. THIRUVALLA,
          PATHANAMTHITTA - 689101.
    4     ASSISTANT EXECUTIVE ENGINEER,
          WATER AUTHORITY, EDATHWA P.O., ALAPPUZHA DISTRICT,
          PIN- 689573.
    5     EDATHWA GRAMA PANCHAYAT
          EDATHWA P.O., REPRESENTED BY ITS SECRETARY
          PIN 689573
          BY ADV P.M.JOHNY
          GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 36441 OF 2022          2

                            JUDGMENT

It is submitted by the learned counsel for the petitioners that

the writ petition has become infructuous by efflux of time and that he

is not pressing the same.

This writ petition is, therefore, dismissed as having become

infructuous.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/15.2

APPENDIX OF WP(C) 36441/2022

PETITIONER EXHIBITS Exhibit P1 THE COPY OF REPRESENTATION SUBMITTED BY THE PETITIONERS BEFORE THE FIRST RESPONDENT DATED 11.07.2022 Exhibit P2 THE COPY OF REPRESENTATION DATED 11.07.2022 ADDRESSED TO THE FOURTH RESPONDENT Exhibit P3 A PHOTOGRAPH WHICH SHOWS THE ROAD AS WELL EH ADJACENT COMPOUND WALL OF THIRD PETITIONER.

 
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