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K.Raghu vs Smitha
2024 Latest Caselaw 5239 Ker

Citation : 2024 Latest Caselaw 5239 Ker
Judgement Date : 15 February, 2024

Kerala High Court

K.Raghu vs Smitha on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                         CON.CASE(C) NO. 2747 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 6233/2023 OF HIGH COURT OF KERALA
PETITIONER:

             K.RAGHU
             AGED 67 YEARS
             S/O KUNJUKRISHA PILLAI, KADAMTTU HOUSE,
             DR NO. AP 17/165, AROOR P O, ALAPPUZHA.,
             PRESIDENT, SAMUDROLPANNA VYAVASAYA PARISTHITHIKA
             SAMITHI, REG.NO. - ALP/TC/416/2022 VAYALAR PO,
             CHERTHALA, ALAPPUZHA, PIN - 688534
             BY ADVS.
             P.V.JAYACHANDRAN
             VENUGOPALAN MENON
RESPONDENT:

             SMITHA
             AGED 42 YEARS
             W/O NOT KNOWN TO THE PETITIONER,
             ENVIRONMENT ENGINEER, POLLUTION CONTROL BOARD,
             DISTRICT OFFICE, ALAPUZHA, THONDANKULANGARA,
             THATHAMPALLI P.O, ALAPPUZHA., PIN - 688013
             SRI.NAVEEN T, SC
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.2747 OF 2023

                                     2




                               JUDGMENT

Dated this the 15th day of February, 2024

It is submitted by the learned counsel for the petitioner that an

order has been passed.

Without prejudice to the right of the petitioner to challenge the

same, this contempt of court case is closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.2747 OF 2023

APPENDIX OF CON.CASE(C) 2747/2023

PETITIONER'S ANNEXURES ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN WRIT PETITION (CIVIL) NO 6233 OF 2023 DATED 23.02.2023 RESPONDENT'S ANNEXURES ANNEXURE R1(A) TRUE COPY OF THE CONSENT TO OPERATE, NO.

PCB/ALP/ICO-7586/16440215/2021 (FILE NO. PCB/ALP/UCO-8504/2021) DATED 29-10-2021, VALID UPTO 31-3-2026, ISSUED BY THE POLLUTION CONTROL BOARD.

ANNEXURE R1(B) TRUE COPY OF THE JOINT INSPECTION NOTICE NO.

PCB/ALP/TG-514/21 DATED 25-7-2023, ISSUED BY THE POLLUTION CONTROL BOARD, SCHEDULING THE DATE OF INSPECTION ON 31-7-2023. ANNEXURE R1(C) TRUE COPY OF THE COVER PAGE, EVIDENCING THE RETURN OF NOTICE SENT TO THE COMPLAINANT. ANNEXURE R1(D) TRUE COPY OF THE NOTICE NO. PCB/ALP/TG-400/19 DATED 7-12-2023, ISSUED BY THE POLLUTION CONTROL BOARD , INTIMATING THE DATE OF HEARING AS 12-12-2023.

ANNEXURE R1(E) TRUE COPY OF THE ORDER NO. PCB/ALP/TG-514/21 DATED 1-2-2024 ISSUED BY THE RESPONDENT.

 
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