P.K.Rajan vs Dr.K.A.Ratheesh
2024 Latest Caselaw 5236 Ker

Kerala High Court

P.K.Rajan vs Dr.K.A.Ratheesh on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                     CON.CASE(C) NO. 2597 OF 2023
   AGAINST THE ORDER/JUDGMENT WP(C) 29960/2022 OF HIGH COURT OF
                                KERALA
PETITIONERS:

    1     P.K.RAJAN
          AGED 64 YEARS
          (SPINNING INSTRUCTOR, SPINNING UNIT AND GRAMA SILPA,
          NOCHAD, KOZHIKODE, RETIRED ON 31.3.2015), RESIDING AT
          PK HOUSE, KIZHAKAYIL MEETHAL, ERAVATTOOR.P.O,
          PERAMBRA (VIA) KOZHIKODE DISTRICT, PIN - 673525
    2     RAJAN.P
          AGED 66 YEARS
          S/O P.KRISHNA KURUP, (SPINNING INSTRUCTOR, SPINNING
          UNIT, THURAYOOR, KOZHIKODE, RETIRED ON 30.11.2012)
          RESIDING AT KOKKANJATHU THAZHEKUNIYIL, PUTHUPANAM.P.O,
          KOZHIKODE DISTRICT, PIN - 673105
    3     P.SATHIANATHAN
          AGED 59 YEARS
          S/O PADMANABHAN NAIR.P, (SPINNING INSTRUCTOR, DISTRICT
          KHADI AND VILLAGE INDUSTRIES OFFICE, RETIRED ON
          30.04.2020) RESIDING AT PEECHARI DEEPTHI HOUSE,
          PERUVATTOOR. P.O, KOYILANDI, KOZHIKODE DISTRICT- 673620
    4     MOHANDAS.A.P
          AGED 62 YEARS
          S/O KUNHIRAMAN, (SPINNING INSTRUCTOR, DISTRICT KHADI &
          VILLAGE INDUSTRIES OFFICE, KOZHIKODE, RETIRED ON
          31.07.2017), RESIDING AT KINATTINGENTAVIDA HOUSE,
          PUTHUPANAM.P.O, VADAKARA, KOZHIKODE DISTRICT- 673501
    5     RAGHU.R
          AGED 62 YEARS
          S/O KUNJIRAMA KURUP, (SPINNING INSTRUCTOR, DISTRICT
          KHADI & VILLAGE INDUSTRIES OFFICE, KOZHIKODE, RETIRED
          ON 30.6.2017) RESIDING AT PARKKUTHAZHA HOUSE,
          KOOTHALI.P.O, KOZHIKODE DISTRICT, PIN - 673525
    6     THANKAMANY AMMA.T
          AGED 64 YEARS
          W/O MADHAVAN, (SPINNING INSTRUCTOR, DISTRICT KHADI &
          VILLAGE INDUSTRIES OFFICE, KOZHIKODE, RETIRED ON
          30.4.2015), RESIDING AT ALAMBADI HOUSE, PURAMERI.P.O,
          VADAKARA (VIA), KOZHIKODE DISTRICT, PIN - 673503
          BY ADV K.P.RAJEEVAN
 CON.CASE(C) NO.2597 OF 2023

                                       2


RESPONDENT:

             DR.K.A.RATHEESH
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS),
             SECRETARY, KERALA KHADI AND VILLAGE INDUSTRIES BOARD,
             VANCHIYOOR, THIRUVANANTHAPURAM, PIN - 695035
             SRI.N. RAJAGOPALAN NAIR, SC
     THIS     CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.2597 OF 2023

                                     3




                              JUDGMENT

Dated this the 15th day of February, 2024

It is submitted by the learned counsel appearing for the

respondent that, in a meeting of the Board dated 05.01.2024, a

resolution has been adopted to grant the pension due to the retired

instructors from the general administration account of the Board.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.2597 OF 2023

APPENDIX OF CON.CASE(C) 2597/2023

PETITIONERS' ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P(C) NO.29960 OF 2022 DATED 23.11.2022 RESPONDENT'S ANNEXURES: NIL