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K.Ramesan vs Manju.M
2024 Latest Caselaw 5235 Ker

Citation : 2024 Latest Caselaw 5235 Ker
Judgement Date : 15 February, 2024

Kerala High Court

K.Ramesan vs Manju.M on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 15TH DAY OF FEBRUARY   2024 / 26TH MAGHA, 1945

                        CON.CASE(C) NO. 2863 OF 2023

      AGAINST THE JUDGMENT IN WP(C) 39223/2022 OF HIGH COURT OF KERALA

PETITIONER/PETITIONERS IN WPC:

     1       K.RAMESAN
             AGED 68 YEARS
             S/O LATE KUNJURAMAN, PART-TIME SWEEPER, KERALA COIR WORKERS
             WELFARE FUND BOARD, DISTRICT OFFICE, KOLLAM, KOLLAM DISTRICT,
             PIN- 691 001 RESIDING AT PALAKKATHARAYIL VEEDU, NADUVATH
             CHERRY, CHAVARA SOUTH (PO), KOLLAM DISTRICT,, PIN - 690515

     2       SASI.V
             AGED 55 YEARS
             S/O VASUDEVAN, PART-TIME SWEEPER, KERALA COIR WORKERS
             WELFARE FUND BOARD, SUB OFFICE,THRIKUNNAPUZHA, ALAPUZHA
             DISTRICT, PIN- 690515, RESIDING AT MUTTUNGAL HOUSE, PALLIPAD
             MURI,   THRIKUNNAPUZHA (PO), ALAPPUZHA DISTRICT,, PIN -
             690515

     3       R.USHADEVI
             AGED 59 YEARS
             W/O LATE VENU, PART-TIME SWEEPER, KERALA COIR WORKERS
             WELFARE FUND BOARD, SUB OFFICE, CHERTHALA, ALAPPUZHA
             DISTRICT, PIN- 688524, RESIDING AT THEKKEPUTHENZHATHU, CMC
             22, CHERTHALA (PO),   ALAPPUZHA DISTRICT, PIN - 688524

     4       INDU.D
             AGED 56 YEARS
             W/O GOPALAKRISHNAN, PART-TIME SWEEPER, KERALA COIR WORKERS
             WELFARE FUND BOARD, REGIONAL OFFICE,
             CHIRAYINKEEZHU,THIRUVANANTHAPURAM DISTRICT, PIN-695304
             RESIDING AT KALLUVETTANKUZHY VEEDU, KARUNILAKODE, EDEVA
             (PO), VARKALA, THIRUVANANTHAPURAM DISTRICT,, PIN - 695311

     5       KALAVATHY.P.V
             AGED 56 YEARS
             W/O JANARDHANAN.A.P, PART-TIME SWEEPER, KERALA COIR WORKERS
             WELFARE FUND BOARD, SUB OFFICE, VAIKOM, KOTTAYAM DISTRICT,
             PIN- 686141, RESIDING AT VIPIN NIVAS, KOTHAVARA (PO),
             THALAYOLAPARAMBU, KOTTAYAM DISTRICT, PIN - 686607

             BY ADVS.
             R.REJI
             M.V.THAMBAN
             THARA THAMBAN
             B.BIPIN
             ARUN BOSE
 CON.CASE(C) NO. 2863 OF 2023
                                     2


RESPONDENT/3RD RESPONDENT IN WPC:

             MANJU.M
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
             WORKING AS THE CHIEF EXECUTIVE OFFICER, KERALA COIR WORKERS
             WELFARE FUND BOARD, HEAD OFFICE, ALAPPUZHA, ALAPPUZHA
             DISTRICT, PIN - 688012

             BY ADV JESSY S.SALIM

      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2863 OF 2023
                                         3



                                 JUDGMENT

(Dated this the 15th day of February, 2024)

It is submitted by the learned counsel for the petitioner that

the directions in the judgment stand complied with.

Accordingly, this Contempt Case is closed.

SD/-

ANU SIVARAMAN JUDGE

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