Jamshid C vs State Of Kerala
2024 Latest Caselaw 5142 Ker

Kerala High Court

Jamshid C vs State Of Kerala on 15 February, 2024

Author: C.S.Dias

Bench: C.S.Dias

BAIL APPL. NO. 599 OF 2024
                                   1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
 THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                      BAIL APPL. NO. 599 OF 2024
     CRIME NO.393/2023 OF PANTHEERANKAVU POLICE STATION,
                              Kozhikode
 AGAINST THE ORDER/JUDGMENT CRMP 1193/2023 OF SPECIAL COURT
                      (NDPS ACT CASES), VADAKARA
PETITIONER/S:

         JAMSHID C,AGED 37 YEARS
         S/O. LATE HASSAN, CHERUKAT HOUSE,
         PUTHUKKAZHIPADAM, FEROKE PO, NALLUR, KOZHIKODE,
         PIN - 673631

         BY ADVS.
         T.D.SUSMITH KUMAR
         T.O.DEEPA
         JAYKAR.K.S.
         C.SIVADAS


RESPONDENT/S:

    1    STATE OF KERALA,REPRESENTED BY PUBLIC
         PROSECUTOR,HIGH COURT OF KERALA, PIN - 682031

    2    ASSISTANT COMMISSIONER OF POLICE,
         CALICUT CITY, KOZHIKODE, PIN - 673001

    3    THE SUB INSPECTOR OF POLICE,PANTHEERANKAVU POLICE
         STATION, PANTHEERANKAVU, KOZHIKODE, PIN - 673019


OTHER PRESENT:
          SR PP SRI C S HRITHWIK


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
15.02.2024,     THE   COURT   ON   THE    SAME   DAY   DELIVERED   THE
FOLLOWING:
 BAIL APPL. NO. 599 OF 2024
                             2

                        ORDER

The learned counsel appearing for the petitioner

submits that the bail application may be dismissed as

withdrawn in the light of the memo dated 03.02.2024.

The said submission recorded.

Resultantly, the bail application is dismissed as

withdrawn.

Sd/-

C.S.DIAS JUDGE rkc/15.02.24 BAIL APPL. NO. 599 OF 2024

APPENDIX OF BAIL APPL. 599/2024

PETITIONER ANNEXURES

Annexure A-1 A TRUE COPY OF THE CITIZEN COPY OF THE FIR NO. 393 OF 2023 OF PANTHEERANKAVU POLICE STATION

Annexure A-2 THE CERTIFIED COPY OF THE ORDER DATED 13/12/2023 IN CRL.M.P NO. 1193/2023 IN CRIME NO. 393 OF 2023 OF PANNIYANKARA POLICE STATION ON THE FILE OF THE SPECIAL JUDGE (NDPS), VATAKARA

Annexure A-3 A TRUE COPY OF THE MEDICAL CERTIFICATE DATED 02/12/2023 ISSUED BY DR. V.P MURALEEDHARAN

Annexure A-4 A TRUE COPY OF MRI BRAIN ISSUED FROM DR SHAJI'S MRI AND CT CENTRE, CALICUT DATED 02/12/2023

Annexure A-5 A TRUE COPY OF DISCHARGE SUMMARY DATED 02/12/2023 ISSUED FROM DEPARTMENT OF CARDIOLOGY, IQRAA, INTERNATIONAL HOSPITAL AND RESEARCH CENTRE, CALICUT

Annexure A-6 A TRUE COPY OF DISCHARGE SUMMARY DATED 13/12/2022 ISSUED FROM EYE HOSPITAL, KOZHIKODE

Annexure A-7 A TRUE COPY OF COLOUR DOPPLER ECHOCARDIOGRAPHY REPORT DATED 02/12/2023, ISSUED FROM IQRAA INTERNATIONAL HOSPITAL AND RESEARCH CENTRE, CALICUT