Sreeni Babu vs The District Collector
2024 Latest Caselaw 5139 Ker

Kerala High Court

Sreeni Babu vs The District Collector on 15 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.14796/2023                        1/3                         Order Date : 15-02-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN


               Thursday, the 15th day of February 2024 / 26th Magha, 1945


                                 WP(C) NO. 14796 OF 2023

   PETITIONER:

          SREENI BABU, AGED 45 YEARS, S/O.KUMARAN, VALIYAPARAMBAN HOUSE,
          PERAKAMANNA, PANNIPPARA P.O., MALAPPURAM DISTRICT, PIN - 676541.

   RESPONDENTS:

      1. THE DISTRICT COLLECTOR, COLLECTORATE, UPHILL, MALAPPURAM, PIN -
         676505
      2. THE AGRICULTURAL OFFICER, KRISHI BHAVAN, EDAVANNA, MALAPPURAM
         DISTRICT, PIN - 676541
      3. THE VILLAGE OFFICER, PERAKAMANNA VILLAGE, MALAPPURAM DISTRICT, PIN -
         676541


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to Exhibit P5, pending
   disposal of the above writ petition(civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   10.07.2023 and upon hearing the arguments of M/S. BABU S. NAIR & SMITHA
   BABU, Advocates for the petitioner and of GOVERNMENT PLEADER for R1, the
   court passed the following:
 WP(C) No.14796/2023                        2/3                       Order Date : 15-02-2024




                          MURALI PURUSHOTHAMAN, J.
                        ---------------------------------------------
                             W.P (C) No.14796 of 2023
                      -------------------------------------------------
                      Dated this the 15th day of February, 2024


                                       ORDER

Interim order is extended by one month.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C) No.14796/2023 3/3 Order Date : 15-02-2024

APPENDIX OF WP(C) 14796/2023 Exhibit P1 A TRUE COPY OF THE DOCUMENT NO.625/2016 DATED, 12-2-2016 OF THE S.R.O., AREACODE Exhibit P2 A TRUE COPY OF THE JUDGMENT IN W.P.(C)NO.9506/2022 DATED, 1-4-2022 OF THIS HON'BLE COURT Exhibit P3 TRUE COPIES OF THE PHOTOGRAPHS OF THE PROPERTIES OF THE PETITIONER Exhibit P4 A TRUE COPY OF THE REPORT OF THE KSRSEC DATED, 6-6-2019 ALONG WITH A COVERING LETTER OF THE 2ND RESPONDENT Exhibit P5 A TRUE COPY OF THE ORDER PASSED BY THE FIRST RESPONDENT DATED, 4-4-2023