Abhilash.M vs Rani George Ias
2024 Latest Caselaw 5099 Ker

Kerala High Court

Abhilash.M vs Rani George Ias on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                         CON.CASE(C) NO. 15 OF 2024
   AGAINST THE ORDER/JUDGMENT WP(C) 27011/2023 OF HIGH COURT OF
                                      KERALA
PETITIONER:

             ABHILASH.M
             AGED 28 YEARS
             OFFICE ATTENDANT, ASV UP SCHOOL EDAKKARA,
             EDAKKARA, KOZHIKODE. (MATHALATH, PC PALAM, NARIKKUNI,
             KOZHIKODE-673 585), PIN - 673616
             BY ADVS.
             B.RAGHUNATHAN
             V.M.JACOB
RESPONDENTS:

    1        RANI GEORGE IAS
             (FATHER'S NAME AND AGE NOT KNOWN TO PETITIONER)
             PRINCIPAL SECRETARY TO GOVERNMENT, GENERAL EDUCATION
             DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM., PIN - 695001
    2        GEETHA.P
             (FATHER'S NAME AND AGE NOT KNOWN TO PETITIONER)
             ASSISTANT EDUCATIONAL OFFICER, BALUSSERY,
             KOZHIKODE., PIN - 673612
             SRI.B.UNNIKRISHNA KAIMAL-SR.GP


     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 15 OF 2024

                                     2




                              JUDGMENT

Dated this the 15th day of February, 2024

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment stand complied with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO. 15 OF 2024

APPENDIX OF CON.CASE(C) 15/2024

PETITIONER'S ANNEXURES Annexure A1 CERTIFIED COPY OF JUDGMENT DATED 25.8.2023 IN WP(C)NO.27011 OF 2023.

Annexure A2 TRUE COPY OF THE REPRESENTATION SUBMITTED BY PETITIONER TO 2ND RESPONDENT DATED 18.11.2023.

Annexure A3 TRUE COPY OF LETTER NO.AEOBSY/1371/2023/C OF 2ND RESPONDENT DATED 11.12.2023. RESPONDENTS' ANNEXURES: NIL