Kerala High Court
Baiju vs Raji on 15 February, 2024
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
MAT.APPEAL NO. 136 OF 2019
AGAINST THE ORDER DATED 12.02.2018 IN OP 366/2014 OF FAMILY
COURT,THRISSUR
APPELLANT/1ST RESPONDENT:
BAIJU
AGED 42 YEARS
S/O.BALAKRISHNAN, CHEEROTH HOUSE, MULLASSERY.P.O.,
THANAVEEDHI, CHAVAKKAD TALUK, THRISSUR DISTRICT, PIN-680509,
REPRESENTED BY POWER OF ATTORNEY HOLDER P.K.VISWAMBARAN,
S/O.PANAKKAPARAMBIL KUNJUNNI, AGED 62 YEARS, THAIKKAD AMSOM,
PERUMBILLY CHAVAKKAD DESOM, GURUVAYOOR.P.O., PIN-680101.
BY ADV V.V.JOY
RESPONDENTS/PETITIONERS 1 TO 3 AND 2ND RESPONDENT:
1 RAJI
AGED 49 YEARS
W/O.BAIJU, CHEEROTH HOUSE, MULLASSERY VILLAGE DESOM AND
P.O., THANAVEEDHI, CHAVAKKAD TALAUK-680509.
2 RISHWIN,
AGED 17 YEARS, S/O.BAIJU, CHEEROTH HOUSE, MULLASSERY VILLAGE
DESOM AND P.O., THANAVEEDHI, CHAVAKKAD TALAUK-680509,
REPRESENTED BY MOTHER AND GUARDIAN 1ST RESPONDENT RAJI.
3 SARAVAN,
AGED 11 YEARS, S/O.BAIJU, CHEEROTH HOUSE, MULLASSERY VILLAGE
DESOM AND P.O., THANAVEEDHI, CHAVAKKAD TALAUK-680509,
REPRESENTED BY MOTHER AND GUARDIAN 1ST RESPONDENT RAJI.
4 THANKA,
AGED 76 YEARS, W/O.BALAKRISHNAN, CHEEROTH HOUSE, MULLASSERY
VILLAGE DESOM AND P.O., THANAVEEDHI, CHAVAKKAD TALAUK,
PIN - 680509.
BY ADV SRI.M.DEVESH
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 15.02.2024,
ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MAT.APPEAL NO. 136 OF 2019 & connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
MAT.APPEAL NO. 694 OF 2018
AGAINST THE ORDER DATED 12.02.2018 IN OP 366/2014 OF FAMILY
COURT,THRISSUR
APPELLANT/PETITIONER IN THE OP:
1 RAJESWARY @ RAJI
AGED 41 YEARS
AGED 41 YEARS, D/O.CHATTUKULANGARA MADHAVAN, MULLASSERY
VILLAGE, DESOM & P.O., THANAVEEDHI,CHAVAKKAD TALUK, THRISSUR
- 680 509.
2 RISHWIN
[MINOR] AGED 17 YEARS, S/O.RAJESWARY @ RAJI,REPRESENTED BY
HIS MOTHER RAJESWARY, 1ST APPELLANT,MULLASSERY VILLAGE,
DESOM & P.O., THANAVEEDHI,CHAVAKKAD TALUK, THRISSUR - 680
509.
3 SRAVAN
[MINOR] AGED 14 YEARS, S/O.RAJESWARY @ RAJI,REPRESENTED BY
HIS MOTHER RAJESWARY, 1ST APPELLANT,MULLASSERY VILLAGE,
DESOM & P.O., THANAVEEDHI,CHAVAKKAD TALUK, THRISSUR - 680
509.
BY ADVS.
FRANKLIN ARACKAL
M.B.SOORI
RESPONDENT/RESPONDENT IN THE OP:
1 BAIJU
AGED 49 YEARS, S/O.CHEEROTH BALAKRISHNAN,MULLASSERY VILLAGE,
DESOM & P.O., CHAVAKKAD TALUK, THRISSUR - 680 509.
MAT.APPEAL NO. 136 OF 2019 & connected cases
3
2 THANKA
AGED 75 YEARS, W/O.CHEEROTH BALAKRISHNAN, MULLASSERY
VILLAGE, DESOM & P.O., CHAVAKKAD TALUK, THRISSUR - 680 509.
BY ADV V.V.JOY
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 15.02.2024,
ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MAT.APPEAL NO. 136 OF 2019 & connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
MAT.APPEAL NO. 695 OF 2018
AGAINST THE ORDER DATED 12.02.2018 IN OP 367/2014 OF FAMILY
COURT,THRISSUR
APPELLANT/PETITIONER IN THE OP:
RJESWARY @ RAJI
AGED 41 YEARS, D/O.CHATTUKULANGARA MADHAVAN,MULLASSERY
VILLAGE, DESOM & P.O., THANAVEEDHI,CHAVAKKAD TALUK, THRISSUR
- 680 509.
BY ADV SRI.K.I.SAGEER
RESPONDENTS/RESPONDENTS IN THE OP:
1 BAIJU
AGED 49 YEARS, S/O.CHEEROTH BALAKRISHNAN, MULLASSERY AMSOM,
DESOM & P.O., CHAVAKKAD TALUK,THRISSUR DISTRICT - 680 509.
2 THANKA
AGED 75 YEARS, W/O.CHEEROTH BALAKRISHNAN,MULLASSERY AMSOM,
DESOM & P.O., CHAVAKKAD TALUK,THRISSUR DISTRICT - 680 509.
3 GAILY
AGED 55 YEARS, W/O.SUGATHAN, KARAYIL HOUSE, PERINGOTTUKARA,
THRISSUR - 680 565.
BY ADVS.
SMT.TULASI PANICKER
V.VIJAYAKUMAR
V.V.JOY
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 15.02.2024,
ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MAT.APPEAL NO. 136 OF 2019 & connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
&
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
MAT.APPEAL NO. 977 OF 2018
AGAINST THE ORDER IN OP 366/2014 OF FAMILY COURT,THRISSUR
APPELLANT/ADDITIONAL 3RD RESPONDENT:
GAILY
AGED 54 YEARS
W/O.SUGATHAN, KARAYIL HOUSE, PERINGOTTUKARA, KIZHUMURI P.O.,
680571, THRISSUR DISTRICT
BY ADV TULASI PANICKER
RESPONDENTS/PETITIONER & RESPONDENTS 1 & 2:
1 RAJI
CHEEROTH HOUSE, MULLASSERY P.O,- 680509, THRISSUR DISTRICT
2 RISHWIN (MINOR)
CHEEROTH HOUSE, MULLASSERY P.O,- 680509, THRISSUR DISTRICT
3 SRAVAN (MINOR)
CHEEROTH HOUSE, MULLASSERY P.O,- 680509, THRISSUR DISTRICT
(R2, R3 REPRESENTED BY MOTHER)
4 BAIJU
CHEEROTH HOUSE, MULLASSERY P.O,- 680509, THRISSUR DISTRICT
5 THANKA
W/O. BALAKRISHNAN, CHEEROTH HOUSE, MULLASSERY P.O,- 680509,
THRISSUR DISTRICT
BY ADVS.
FRANKLIN ARACKAL
SMT.MEENA.A.
SRI.VINOD RAVINDRANATH
MAT.APPEAL NO. 136 OF 2019 & connected cases
6
SMT.M.R.MINI
SRI.K.C.KIRAN
SRI.M.DEVESH
SRI.ASHWIN SATHYANATH
SRI.ROHIT NANDAKUMAR
SHRI.ANISH ANTONY ANATHAZHATH
M.B.SOORI
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 15.02.2024,
ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MAT.APPEAL NO. 136 OF 2019 & connected cases
7
JUDGMENT
(Dated this the 15th day of February, 2024)
It is submitted by the learned counsel on either side that the
matter has been settled amicably between the parties and a memo
has been filed by the appellant in Mat.Appeal No.694/2018 to the
said effect.
The said submission and memo are recorded. Accordingly,
these matrimonial appeals are closed.
SD/-
ANU SIVARAMAN
JUDGE
SD/-
C.PRATHEEP KUMAR
JUDGE
rp
