Manoj M S vs State Of Kerala
2024 Latest Caselaw 4982 Ker

Kerala High Court

Manoj M S vs State Of Kerala on 12 February, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
    MONDAY, THE 12TH DAY OF FEBRUARY 2024 / 23RD MAGHA, 1945
                       WP(C) NO. 22320 OF 2023
PETITIONER

             MANOJ M S
             AGED 34 YEARS
             MUSIC TEACHER KVUPS PANGODE S/O MADHAVAN NAIR,
             SANGAMAM, SHANTHIGIRI P.O, KOLIYAKODE,
             THIRUVANANTHAPURAM DIST.-, PIN - 695569
             BY ADV RAJITHA V.K

RESPONDENT/S:

    1        STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
             EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695001
    2        THE ASSISTANT EDUCATIONAL OFFICER
             ASSISITANT EDUCTIONAL OFFICE PALODE,
             THIRUVANANTHAPURAM, PIN - 695562
    3        SENIOR SUPERITENDENT(GENERAL EDUCATION)
             THE OFFICE OF SUPERINTENDENT, PACHA P.O PALODE,
             THIRUVANANTHAPURAM, PIN - 695609
 ADDL.R4      MR. ABDUL LATHEEF
             AGED 58 YEARS,S/O MEERSAHIB, MANAGER, VIDYALAYA, THE
             KVUPS, PANGODE, THIRUVANANTHAPURAM -695609

              ( IMPLEADED AS ADDL.R4 AS PER ORDER DATED 16/08/2023
             IN IA 1/2023 IN WPC 22320/2023)

             SMT.NISHA BOSE SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.22320 of 2023
                                 2



                  MOHAMMED NIAS C.P, J.
                ---------------------------------------------
                W.P(C) No.22320 of 2023
         ------------------------------------------------------
         Dated this the 12th day of February, 2024


                          JUDGMENT

The learned counsel for the petitioner submits that the

matter is not pressed. Accordingly, the writ petition is dismissed

as not pressed.

Sd/-

MOHAMMED NIAS C.P

JUDGE smm