Jose P.T vs Meera Ias
2024 Latest Caselaw 4971 Ker

Kerala High Court

Jose P.T vs Meera Ias on 9 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
       FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
                       CON.CASE(C) NO. 165 OF 2024
  AGAINST THE JUDGMENT IN WP(C) 23727/2023 OF HIGH COURT OF KERALA
PETITIONER:

              JOSE P.T
              AGED 59 YEARS
              S/O P.P.THOMAS, PALATTY HOUSE,
              THRIKKANARVATTOM DESOM,
              ERNAKULAM NORTH P.O.,
              PIN - 682018

              BY ADV T.K.AJITHKUMAR (VALATH)


RESPONDENT/1ST RESPONDENT:

              MEERA IAS
              AGED 29 YEARS
              FATHER'S NAME NOT KNOWN TO THE PETITIONER
              REVENUE DIVISIONAL OFFICER,
              FORT KOCHI, REVENUE DIVISIONAL OFFICE,
              PIN - 682001

              SRI.SREEJITH V.S-GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 09.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.165 OF 2024
                               2




                             JUDGMENT

Dated this the 9th day of February, 2024

Counsel on either side submit that the directions

contained in the judgment dated 21.07.2023 in W.P.(C)

No.23727 of 2023 stand complied with and an order has been

passed on 19.01.2024 in favour of the petitioner.

Recording the submission, the Contempt of Court Case

is closed.

Sd/-

N.NAGARESH JUDGE hmh CON.CASE(C) NO.165 OF 2024

APPENDIX OF CON.CASE(C) 165/2024

PETITIONER ANNEXURES

Annexure 1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C)NO.23727/2023 DATED 21-7-2023 Annexure 2 THE TRUE PHOTO COPY OF THE ACKNOWLEDGMENT CARD DATED 5-10-2023 ISSUED BY THE OFFICE OF THE RESPONDENT