Kerala High Court
Sindhu G S vs The Manager, Sreekaryam Devaswom ... on 9 February, 2024
Author: Anil K. Narendran
Bench: Anil K.Narendran
WP(C) No.5065/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR. JUSTICE G.GIRISH
Friday, the 9th day of February 2024 / 20th Magha, 1945
WP(C) NO. 5065 OF 2024 (G)
PETITIONERS:
1. SINDHU G S, AGED 54 YEARS, W/O LATE RAVIKUMAR P S, RESIDING AT
HARITHAM @ SUSMERA, MUDRA - 100 TC 47/3160,
POOJAPPURA, THIRUVANANTHAPURAM DISTRICT, PIN - 695 012.
2. SANU R S, AGED 32 YEARS, S/O LATE RAVIKUMAR P S, RESIDING AT
HARITHAM @ SUSMERA, MUDRA - 100 TC 47/3160,
POOJAPPURA, THIRUVANANTHAPURAM DISTRICT, PIN - 695 012.
3. MEENUKRISHNA, AGED 26 YEARS, D/O LATE RAVIKUMAR P S, RESIDING AT
HARITHAM @ SUSMERA, MUDRA - 100 TC 47/3160, POOJAPPURA,
THIRUVANANTHAPURAM DISTRICT, PIN - 695 012.
RESPONDENTS:
1. THE MANAGER, SREEKARYAM DEVASWOM OFFICE, CHEZHUGANNOOR TEMPLE,
KUNNATHUKAL A VILLAGE, THIRUVANANTHAPURAM DISTRICT, PIN - 695 504.
2. TRAVANCORE DEVASWOM BOARD, REP. BY ITS SECRETARY, OFFICE OF THE
TRAVANCORE DEVASWOM BOARD, DEVASWOM HEADQUARTERS, NANDANCODE P
O, THIRUVANANTHAPURAM DISTRICT, PIN - 695 003.
3. THE SPECIAL TAHSILDAR (LAND CONSERVANCY), TRAVANCORE DEVASWOM BOARD,
NANDANCODE P O, THRUVANANTHAPURAM DISTRICT, PIN - 695 003.
4. THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION,
THIRUVANANTHAPURAM DISTRICT, PIN - 695 005.
5. STATE OF KERALA, REPRESENTED BY ADDITIONAL SECRETARY DEVASWOM
REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM DISTRICT, PIN -
695 001.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the 4th respondent to consider and pass appropriate
orders in Revision petition filed by the petitioners by challenging
Exhibit P9 order, in a time bound manner, pending disposal of the Writ
Petition (Civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S M.K.SUMOD, VIDYA M.K., RAJ CAROLIN V., THUSHARA.K, Advocates for the
petitioners, the court passed the following:
WP(C) No.5065/2024 2/3
ANIL K. NARENDRAN & G. GIRISH, JJ.
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W.P.(C)No.5065 of 2024
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Dated this the 9th day of February, 2024
ORDER
Anil K. Narendran, J.
The learned Standing Counsel for the Travancore Devaswom
Board would point out the judgment of this Court dated
12.07.2023 in W.P.(C).No.11950 of 2022, in which the petitioners
herein were arrayed as respondents 6 to 8.
2. The learned Senior Government Pleader and also the
learned Standing Counsel for Travancore Devaswom Board to get
instructions.
List on 21.02.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
G. GIRISH, JUDGE
ded
09-02-2024 /True Copy/ Assistant Registrar
APPENDIX OF WP(C) 5065/2024
Exhibit P9 TRUE COPY OF THE ORDER ISSUED BY THE REVENUE DIVISIONAL
OFFICER, THIRUVANANTHAPURAM WHICH IS COMMUNICATED TO
THE PETITIONERS AS PER COMMUNICATION NO. D/6367 /2010
DATED 29/11/2010
09-02-2024 /True Copy/ Assistant Registrar
