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Nanjukutty Gounder vs District Collector
2024 Latest Caselaw 4852 Ker

Citation : 2024 Latest Caselaw 4852 Ker
Judgement Date : 7 February, 2024

Kerala High Court

Nanjukutty Gounder vs District Collector on 7 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 7TH DAY OF FEBRUARY 2024 / 18TH MAGHA,
                           1945
                  WP(C) NO. 2592 OF 2014
PETITIONER:

          NANJUKUTTY GOUNDER, AGED 79 YEARS
          S/O.RAMASWAMI GOUNDER, CHALAYOOR, CHAVADIYOOR
          POST -678 581, AGALI VIA, ATTAPPADI, PALAKKAD
          DISTRICT.
          BY ADVS.
          SRI.SANTHEEP ANKARATH
          SRI.ARUN MATHEW VADAKKAN


RESPONDENTS:

   1      DISTRICT COLLECTOR
          PALAKKAD - 678001
   2      REVENUE DIVISIONAL OFFICER
          OTTAPALAM - 679 101.
   3      TAHSILDAR
          MANNARKKAD TALUK, MANNARKKAD - 678 582.
   4      NANCHI, W/O.SUNDARAN, CHALAYOOR, CHAVADIYOOR
          POST -678 581, AGALI VIA., ATTAPPADI.
OTHER PRESENT:

          SRI BS SYAMANTHAK, GP.


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P(C).2592/2014
                                         2




                 P. V. KUNHIKRISHNAN, J.
              -------------------------------------------
                   W.P(C).No.2592 of 2014
              -------------------------------------------
           Dated this the 7th day of February, 2024

                             JUDGMENT

The counsel for the petitioner submitted that the petitioner is

no more and the prayers in this Writ Petition are also infructuous.

Therefore, this Writ Petition is dismissed as infructuous.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

 
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