Sree Venkitachalapathy Devaswom vs Land Revenue Commissioner
2024 Latest Caselaw 4821 Ker

Kerala High Court

Sree Venkitachalapathy Devaswom vs Land Revenue Commissioner on 7 February, 2024

Author: Kauser Edappagath

Bench: A.K.Jayasankaran Nambiar, Kauser Edappagath

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
         Wednesday, the 7th day of February 2024 / 18th Magha, 1945
                  CM.APPL.NO.1/2024 IN WA NO. 171 OF 2024
 (ARISING FROM JUDGMENT DATED 28.11.2023 IN WP(C) 2841/2023 OF THIS COURT)
APPELLANT/APPELLANT:

     SREE VENKITACHALAPATHY DEVASWOM, PALLURUTHY, REPRESENTED BY ITS
     PRESIDENT,KANNAN.T.N., AGED 47, S/O.NANDAKUMAR,AMBALAPPARAMBIL
     HOUSE,S.V.D.STREET,PALLURUTHY.P.O. KOCHI, PIN - 682006

RESPONDENTS/RESPONDENTS:

  1. LAND REVENUE COMMISSIONER, PUBLIC OFFICE BUILDING, MUSEUM ROAD,
     OPPOSITE ZOO, VIKAS BHAVAN P.O,THIRUVANANTHAPURAM, PIN - 695033
  2. DISTRICT COLLECTOR, 1ST FLOOR OF CIVIL STATION, KAKKANAD,ERNAKULAM,
     PIN - 682030
  3. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,FORT KOCHI,
     PIN - 682001
  4. TAHSILDAR (LAND RECORDS), CIVIL LANE ROAD,
     ECHAMUKU,CHEMBUMUKU,KOCHI, PIN - 682021
  5. COCHIN CORPORATION, REPRESENTED BY ITS SECRETARY,CANNON SHED ROAD,
     MARINE DRIVE,ERNAKULAM, PIN - 682011
  6. SANDEEP DILEEP, S/O.DILEEP, SANDEEP VIHAR, 'SIVANIDHI',NEAR SVD
     TEMPLE, PALLURUTHY, KOCHI, PIN - 682006
  7. SREEKUMAR, S/O.MANI, 'VRINDHAVAN', NEAR SVD TEMPLE,PALLURUTHY,
     KOCHI, PIN - 682006.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 36 days in filing the writ appeal, in the interest of justice.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S.K.T.THOMAS & LITTO VARGHESE PALATHINKAL, Advocates for the
petitioners, the court passed the following:
                  DR. A.K.JAYASANKARAN NAMBIAR
                                  &
                   DR. KAUSER EDAPPAGATH, JJ.
               ------------------------------
                        W.A. No.171 of 2024
              -------------------------------
               Dated this the 7th day of February, 2024

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

CM.Application No.1 of 2024:

The above application is filed to condone the delay of 36 days in

filing the Writ Appeal.

Heard. Taking note of the averments in the affidavit filed in support

of the delay condonation application, delay is condoned.

W.A. No.171 of 2024:

Post for admission on 12.02.2024.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

DR. KAUSER EDAPPAGATH JUDGE

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