Sister Roslin vs Beena George
2024 Latest Caselaw 4810 Ker

Kerala High Court

Sister Roslin vs Beena George on 7 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                   &
              THE HONOURABLE MRS. JUSTICE C.S. SUDHA
    WEDNESDAY, THE 7TH DAY OF FEBRUARY 2024 / 18TH MAGHA, 1945
                          WA NO. 1688 OF 2020
   AGAINST THE JUDGMENT IN WP(C)NO.21854/2020 DATED 22.10.2020
                        OF HIGH COURT OF KERALA
APPELLANT/PETITIONER:


          SISTER ROSLIN,
          AGED 40 YEARS,
          ADMINISTRATOR, CHAVARA HOSPITAL, THAMARASSERY,
          KOZHIKODE - 673 572.
          BY ADV P.DEEPAK


RESPONDENTS/RESPONDENTS:
     1     SMT. BEENA GEORGE,
           THADATHIL HOUSE, KALLURUTTI P.O., OMASSERI (VIA),
           KOZHIKODE - 673 582.
    2     THE ASSISTANT LABOUR OFFICER (GRADE I),
          OFFICE OF THE DISTRICT LABOUR OFFICER, KOZHIKODE,
          KOZHIKODE - 673 020.
    3     THE LABOUR COURT,
          KOZHIKODE, KOZHIKODE - 673 020.
    4     GOVERNMENT OF KERALA,
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          LABOUR AND SKILLS DEPARTMENT, SOUTH BLOCK,
          SECRETARIAT, TRIVANDRUM - 695 001.
          BY ADVS.
          SRI.C.ANIL KUMAR
          GOVERNMENT PLEADER(B/O)
          SMT.A.K.PREETHA


          SR GP SRI BIMAL K NATH

     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 07.02.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A.No.1688 of 2020
                                          2



                     AMIT RAWAL & C.S.SUDHA, JJ.
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                         Writ Appeal No.1688 of 2020
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                 Dated this the 07th day of February, 2024


                               JUDGMENT

Amit Rawal, J.

Learned counsel for the appellant submits that the matter has

become infructuous. Accordingly, the writ appeal is dismissed as

infructuous.

Interlocutory applications, if any pending, shall stand closed.

Sd/-

AMIT RAWAL JUDGE

Sd/-

C.S.SUDHA JUDGE ak