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Gracy Kurian vs The Secretary
2024 Latest Caselaw 4804 Ker

Citation : 2024 Latest Caselaw 4804 Ker
Judgement Date : 7 February, 2024

Kerala High Court

Gracy Kurian vs The Secretary on 7 February, 2024

Author: N. Nagaresh

Bench: N.Nagaresh

WP(C) No.40843/2023                     1/3                        Order Date : 07-02-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
            Wednesday, the 7th day of February 2024 / 18th Magha, 1945
                              WP(C) NO. 40843 OF 2023
   PETITIONER:

          GRACY KURIAN, AGED 53 YEARS, W/O. KURIAN, VALLOMPURAYIDATHIL HOUSE,
          KUDAYATHOOR P.O., THODUPUZHA, PIN-685590.

   RESPONDENT:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT,
          COLLECTORATE P.O., IDUKKI, PIN-685605.


        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue an interim direction, directing the respondent Secretary,
   Regional Transport Authority, Idukki to consider Ext.P-3 request for
   clearance certificate in respect of stage carriage vehicle KL 05 AD 0721
   covered by permit on the route Pazhayarikandam - Kottayam in the light of
   Ext.P4 and P5 judgments and issue the same without insisting for surrender
   of permit, provided there is no other legal impediments, pending disposal
   of the Writ Petition.


        This Petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   06/12/2023 and upon hearing the arguments of SRI. RENU B. RAJ, Advocate
   for the petitioner, the court passed the following:
 WP(C) No.40843/2023                        2/3                          Order Date : 07-02-2024




                                     N. NAGARESH, J.
                              ---------------------------------------
                         W.P.(C) Nos.40843 and 41087 of 2023
                              ---------------------------------------
                        Dated this the 7th day of February, 2024


                                         ORDER

**************

Sri.O.D. Sivadas seeks time to file Vakalat on behalf of the

petitioner.

Post on 14.02.2024.

Sd/-

N. NAGARESH JUDGE ams WP(C) No.40843/2023 3/3 Order Date : 07-02-2024

APPENDIX OF WP(C) 40843/2023 Exhibit P3 A TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER ON 30.11.2023 Exhibit P4 A TRUE COPY OF THE JUDGMENT OF THE LEARNED SINGLE JUDGE PERMITTING ISSUANCE OF CLEARANCE CERTIFICATE WITHOUT INSISTING FOR SURRENDER OF PERMIT IN WP[C] NO. 1837/2017 DATED 15.02.2017 Exhibit P5 A TRUE COPY OF THE JUDGMENT IN WP[C] NO.40491/2022 DATED 16.12.2022

 
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