Shimjith M.V vs Sini A.B
2024 Latest Caselaw 4725 Ker

Kerala High Court

Shimjith M.V vs Sini A.B on 6 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                             &
       THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
 TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                   OP (FC) NO. 25 OF 2022
  AGAINST THE ORDER DATED 25.10.2021 IN IA 1/2020 IN OP
             1683/2020 OF FAMILY COURT,THRISSUR
PETITIONER/RESPONDENT:

         SHIMJITH M.V.
         AGED 42 YEARS, S/O. (LATE) SAHADEVAN M.V.,
         THRIVENI, MANIYARPEEDIKA, NETTOOR P.O.,
         THALASSERY VILLAGE, THALASSERY TALUK,
         KANNUR DISTRICT,PIN-670 105

         BY ADVS.
         BIJU K.C.
         P.S.SYAMKUTTAN


RESPONDENT/PETITIONER:

         SINI A.B.
         AGED 37 YEARS, D/O. BHASKARAN.A.K.,
         ANDIYATH HOUSE, ERUMAPETTY P.O.,
         KARIYANNUR VILLAGE, THALAPPILLY TALUK,
         THRISSUR DISTRICT, PIN-680 584

         BY ADVS.
         K.R.VINOD
         M.S.LETHA


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
        O.P.(FC).25/2022
                                         2




                                 JUDGMENT

Dated this the 6th day of February, 2024

Anu Sivaraman, J.

It is submitted by the learned counsel for the petitioner that the

petitioner may be permitted to withdraw this O.P.(FC). This O.P.(FC) is

therefore dismissed as withdrawn.

Sd/-

ANU SIVARAMAN, JUDGE

Sd/-

C. PRATHEEP KUMAR, JUDGE sou.