Sudheesh vs Sandhya K
2024 Latest Caselaw 4718 Ker

Kerala High Court

Sudheesh vs Sandhya K on 6 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

WA No.2065/2023                                   1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                             &
                        THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
                  Tuesday, the 6th day of February 2024 / 17th Magha, 1945
                                    WA NO. 2065 OF 2023

        AGAINST JUDGMENT DATED 25/10/2023 IN WP(C) 20135/2021 OF THIS COURT

   APPELLANT(S)/RESPONDENTS 5 & 6:

      1. SUDHEESH, AGED 30 YEARS, S/O. V.V. USHA, RESIDING AT "SANGEETHA",
         KARUVACHERY, NILESHWAR, KASARAGOD, PIN - 671314.

         AND ANOTHER.

    BY ADV. SRI. P.C. SASIDHARAN

   RESPONDENT(S)/PETITIONERS & RESPONDENTS 1 TO 4:

      1. SANDHYA K., AGED 34 YEARS, D/O. C. GOPALAN, SREELAKSHMI HOUSE,
         KALLANCHIRA, KANHANGAD, KASARAGOD DISTRICT, PIN - 671315.

         AND 5 OTHERS.

    BY ADV. SRI. PUSHPARAJAN KODOTH FOR R1 & R2 (B/O)

    GOVERNMENT PLEADER FOR R3 (B/O)

    ADV. SRI. K.V. SREE VINAYAKAN FOR R4 & R5 (B/O)

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the judgment dated 25.10.2023
   in W.P.(C) No.20135 of 2021, pending this writ appeal.

        This Writ Appeal again coming on for orders on 06/02/2024 upon
   perusing the appeal memorandum and this Court's order dated 08/01/2024 the
   Court on the same day passed the following:

                                             ORDER

Interim order is extended by 2 months.

Post on 04.03.2024.

Sd/- ANU SIVARAMAN, JUDGE

Sd/- C. PRATHEEP KUMAR, JUDGE

06-02-2024 /True Copy/ Assistant Registrar