Kottakkatt Pennamma @ Brijitha vs Sareena Keethadathu
2024 Latest Caselaw 4712 Ker

Kerala High Court

Kottakkatt Pennamma @ Brijitha vs Sareena Keethadathu on 6 February, 2024

OP(C) No.8/2024                                    1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN

                  Tuesday, the 6th   day of February 2024 / 17th Magha, 1945
                                      OP(C) NO. 8 OF 2024

                        EP NO.4/2021 IN OS 5/2016 OF SUB COURT, KANNUR

   PETITIONERS/RESPONDENTS 1 TO 3/JUDGMENT DEBTORS:

       1. KOTTAKKATT PENNAMMA @ BRIJITHA, AGED 66 YEARS, W/O JOHN, AGED 66
          YEARS, NUCHIYAD AMSOM, NUCHIYAD DESOM, MANIPPARA, IRITTY TALUK,
          KANNUR, PIN - 670705

            AND 2 OTHERS

   RESPONDENTS/PETITIONERS AND RESPONDENT NO.4/DECREE HOLDERS:

       1. SAREENA KEETHADATHU, AGED 38 YEARS, D/O CHEKKINTAKATHU MAMMU,
          KEETHADATHU HOUSE, IRIKKUR AMSOM, KULINHA DESOM, AMBAYATHADAM,
          PERUVALATHUPARAMB POST, TALIPARAMBA TALUK, KANNUR, REPRESENTED BY
          HER POWER OF ATTORNEY HOLDER- THE 4TH RESPONDENT- SHAFEENA
          KEETHADATHU., PIN - 670593

            AND 4 OTHERS

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP 4/2021 in OS 5/2016 on the files of the Sub
   Court, Kannur, until the final disposal of this original petition, in the
   interest of justice.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   22.1.2024 and upon hearing the arguments of M/S.NANDAGOPAL S.KURUP,
   ABHIRAM T.K., & NICHOLAS JOSEPH, Advocates for the petitioners and of
   SRI.M.SASINDRAN, Advocate for the respondents 1 to 4, the court passed
   the following:

                                            O R D E R

Post after ten days.

Interim order will stand extended till next posting date.

Sd/- C. JAYACHANDRAN, JUDGE

06-02-2024 /True Copy/ Assistant Registrar