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Aswathy Mohan vs Smt.Mariyam
2024 Latest Caselaw 4690 Ker

Citation : 2024 Latest Caselaw 4690 Ker
Judgement Date : 6 February, 2024

Kerala High Court

Aswathy Mohan vs Smt.Mariyam on 6 February, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
     TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                   CON.CASE(C) NO. 249 OF 2024
   AGAINST THE ORDER/JUDGMENT WP(C) 35302/2023 OF HIGH COURT OF
                              KERALA


PETITIONERS/PETITIONERS 2 TO 8 IN WPC:

    1     ASWATHY MOHAN
          AGED 38 YEARS
          UPPER PRIMARY SCHOOL TEACHER,
          CHENTHRAPPINNI HIGHER SECONDARY SCHOOL,
          P.O. CHENTHRAPPINNI,
          TRICHUR, PIN - 680687

    2     NEERAJ R.WARRIER
          AGED 41 YEARS
          UPPER PRIMARY SCHOOL TEACHER (JUNIOR) HINDI,
          CHENTHRAPPINNI HIGHER SECONDARY SCHOOL,
          P.O. CHENTHRAPPINNI,
          TRICHUR, PIN - 680687

    3     ARCHANA.M.S
          AGED 39 YEARS
          UPPER PRIMARY SCHOOL TEACHER,
          CHENTHRAPPINNI HIGHER SECONDARY SCHOOL,
          P.O. CHENTHRAPPINNI,
          TRICHUR, PIN - 680687

    4     MITHA.M.M.,
          AGED 39 YEARS
          UPPER PRIMARY SCHOOL TEACHER,
          CHENTHRAPPINNI HIGHER SECONDARY SCHOOL,
          P.O. CHENTHRAPPINNI,
          TRICHUR, PIN - 680687

    5     NEETHU RAPPAI
          AGED 32 YEARS
          UPPER PRIMARY SCHOOL TEACHER,
          CHENTHRAPPINNI HIGHER SECONDARY SCHOOL,
          P.O. CHENTHRAPPINNI,
          TRICHUR, PIN - 689687
 CON.CASE(C) NO. 249 OF 2024
                                     2



    6        SUJAY. M.S,
             AGED 30 YEARS
             UPPER PRIMARY SCHOOL TEACHER,
             CHENTHRAPPINNI HIGHER SECONDARY SCHOOL,
             P.O. CHENTHRAPPINNI,
             TRICHUR, PIN - 680687

    7        REMYA RAVEENDRAN
             AGED 39 YEARS
             UPPER PRIMARY SCHOOL TEACHER,
             CHENTHRAPPINNI HIGHER SECONDARY SCHOOL,
             P.O. CHENTHRAPPINNI,
             TRICHUR, PIN - 680687

             BY ADVS.
             M.R.ANISON
             V.BHARGAVI (PANANGAD)



RESPONDENT/3RD RESPONDENT:

             SMT.MARIYAM,
             THE ASSISTANT EDUCATIONAL OFFICER,
             CHAVAKKAD, THRISSUR, PIN - 680506




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 249 OF 2024
                                  3




                            T.R. RAVI, J.
             --------------------------------------------
                   Con. Case (C). No.249 of 2024
              --------------------------------------------
              Dated this the 6th day of February, 2024

                            JUDGMENT

The counsel for the petitioners seeks permission to withdraw the

contempt case with liberty to file afresh. Liberty is granted and the

contempt case is dismissed as withdrawn.

Sd/-

T.R. RAVI JUDGE

Pn

 
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