Johnson K. Joseph vs The Eloor Municipality
2024 Latest Caselaw 4609 Ker

Kerala High Court

Johnson K. Joseph vs The Eloor Municipality on 6 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.26781/2023                        1/3                         Order Date : 06-02-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
             Tuesday, the 6th day of February 2024 / 17th Magha, 1945
                              WP(C) NO. 26781 OF 2023
   PETITIONER:

          JOHNSON K. JOSEPH, AGED 46 YEARS, S/O K.G.JOSEPH, KADEPARAMBIL
          HOUSE, MANJUMMEL P.O., UDYOGAMANDAL, ERNAKULAM DISTRICT, PIN -
          683501.

   RESPONDENTS:

      1. THE ELOOR MUNICIPALITY,REPRESENTED BY ITS SECRETARY,MUNICIPAL
         OFFICE,ELOOR,PIN-683501
      2. THE MUNICIPALITY ENGINEER,ELOOR MUNICIPALITY,MUNICIPAL
         OFFICE,ELOOR,PIN-683501.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents to accept the regularization application
   from the petitioner and to extend the benefits of Ext.P3 judgment till the
   disposal of this Writ Petition (C).


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S SUSHANTH.J., PRASANTH V.C., C.K.PREM RAJ & SHAJI K. JOSEPH Advocates
   for the petitioner, SRI. K.S.ARUN KUMAR Advocates for R1, the court passed
   the following:
 WP(C) No.26781/2023                        2/3                        Order Date : 06-02-2024




                          MURALI PURUSHOTHAMAN, J.
                        ---------------------------------------------
                             W.P (C) No.26781 of 2023
                      -------------------------------------------------
                      Dated this the 06th day of February, 2024


                                       ORDER

At the request of the learned counsel for the

petitioner, post after two weeks, for producing

additional documents.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C) No.26781/2023 3/3 Order Date : 06-02-2024

APPENDIX OF WP(C) 26781/2023 Exhibit P3 . TRUE COPY OF THE JUDGMENT IN WP(C) NO.3347 OF 2023 OF THE HONORABLE HIGH COURT OF KERALA DATED 16.02.2023