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Rashmi.R vs State Of Kerala
2024 Latest Caselaw 4596 Ker

Citation : 2024 Latest Caselaw 4596 Ker
Judgement Date : 6 February, 2024

Kerala High Court

Rashmi.R vs State Of Kerala on 6 February, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                     OP(CRL.) NO. 107 OF 2024
        CRIME NO.640/2023 OF NEYYATTINKARA POLICE STATION,
                        THIRUVANANTHAPURAM
 AGAINST THE ORDER/JUDGMENT CC 745/2023 OF JUDICIAL MAGISTRATE OF
                   FIRST CLASS -I,NEYYATINKARA
PETITIONER/DE FACTO COMPLAINANT :

          RASHMI.R., AGED 34 YEARS
          D/O REMANI, ARJUN VILLA,
          VALIYAVILA VEEDU, PAZHANJIKUZHI,
          PERUMPAZHUTHOOR.P.O.,
          THIRUVANANTHAPURAM, PIN - 695126
          BY ADVS.
          R.T.PRADEEP
          P.BIJIMON
          M.BINDUDAS


RESPONDENTS/STATE & ACCUSED A1 TO A6 :

    1     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR
          HIGH COURT OF KERALA,
          ERNAKULAM, PIN - 682 031.
    2     RAJ MOHANAN, AGED 58 YEARS
          S/O THANKAYYAN NADAR, MOHANA VILASOM BUNGLOW,
          NOCHIYOOR, KEEZHKOLLA DESOM,
          KEEZHKOLLA, CHENKAL VILLAGE,
          THIRUVANANTHAPURAM, PIN - 695 132.
    3     MITHRA, AGED 47 YEARS
          D/O RATHNAMMA, MOHANA VILASOM BUNGLOW,
          NOCHIYOOR, KEEZHKOLLA DESOM,
          KEEZHKOLLA, CHENKAL VILLAGE,
          THIRUVANANTHAPURAM, PIN - 695 132.
    4     HITHRA @ SANDHYA, AGED 40 YEARS
          D/O RATHNAMMA, MOHANA VILASOM BUNGLOW,
          NOCHIYOOR, KEEZHKOLLA DESOM, KEEZHKOLLA,
          CHENKAL VILLAGE,
          THIRUVANANTHAPURAM 695132
          NOW RESIDING AT TC 44/456 (OLD TC 44/438(1)),
          CH HOUSE, VALIYATHURA.P.O.,
          THIRUVANANTHAPURAM, PIN - 695 008.
 OP(CRL.) NO. 107 OF 2024

                                        2


       5        ANNA CHRISTOPER, AGED 24 YEARS
                D/O HITHRA @ SANDHYA, MOHANA VILASOM BUNGLOW,
                NOCHIYOOR, KEEZHKOLLA DESOM,
                KEEZHKOLLA, CHENKAL VILLAGE,
                THIRUVANANTHAPURAM 695 132
                NOW RESIDING AT TC 44/456
                (OLD TC 44/438(1)),
                CH HOUSE, VALIYATHURA.P.O.,
                THIRUVANANTHAPURAM, PIN - 695 008.
       6        AKSHAY, AGED 27 YEARS
                S/O RAJ MOHANAN, MOHANA VILASOM BUNGLOW,
                NOCHIYOOR, KEEZHKOLLA DESOM,
                KEEZHKOLLA, CHENKAL VILLAGE,
                THIRUVANANTHAPURAM, PIN - 695 132.
       7        RESHMA @ CHINNU, AGED 29 YEARS
                D/O MITHRA, MOHANA VILASOM BUNGLOW,
                NOCHIYOOR, KEEZHKOLLA DESOM,
                KEEZHKOLLA, CHENKAL VILLAGE,
                THIRUVANANTHAPURAM, PIN - 695 132.



                SRI. NOUSHAD K.A. (PP)


THIS       OP   (CRIMINAL)     HAVING       COME   UP   FOR   ADMISSION    ON
06.02.2024,        THE     COURT   ON   THE    SAME     DAY   DELIVERED   THE
FOLLOWING:
 OP(CRL.) NO. 107 OF 2024

                                                 3


                             BECHU KURIAN THOMAS, J
                        ......................................................
                                 O.P.(Crl).No.107 of 2024
                         ...................................................
                   Dated this the 6th day of February, 2024


                                         JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this original petition.

2. Permission is granted and the original petition is dismissed as

withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE

AMV/06/02/2024

 
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