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Sajin Shajahan vs Branch Manager, Icici Bank Limited
2024 Latest Caselaw 4566 Ker

Citation : 2024 Latest Caselaw 4566 Ker
Judgement Date : 6 February, 2024

Kerala High Court

Sajin Shajahan vs Branch Manager, Icici Bank Limited on 6 February, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                       WP(C) NO. 29585 OF 2021
PETITIONER:

          SAJIN SHAJAHAN,
          AGED 39 YEARS,
          S/O J SHAJAHAN, S.S.NILAYAM, AYILAM.P.O, ELAMBA,
          MUDAKKAL, AVANAVANCHERY, THIRUVANANTHAPURAM-695 103.
          BY ADVS.
          R.SANTHOSH (VARKALA)
          A.CHANDRA BABU
          C.R.VIJAYAKUMARAN PILLAI
          MUKESH KUMAR G.


RESPONDENTS:

    1     BRANCH MANAGER, ICICI BANK LTD,
          INDIRA TOWER, CHIRAYINKEEZHU ROAD, ATTINGAL,
          THIRUVANANTHAPURAM-695 101.
    2     THE AUTHORIZED OFFICER,(UNDER SARFAESI ACT),
          ICICI BANK LTD, ICICI BANK TOWERS, M.G.ROAD, NEAR GPO,
          TRIVANDRUM-695 001.
          BY ADV PRADEESH CHACKO


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29585 OF 2021
                                   2

                             JUDGMENT

This writ petition was filed in the matter of recovery in respect of

a loan availed by the petitioner from the ICICI Bank Limited.

2. When the matter is taken up for consideration today, the

learned counsel appearing for the ICICI Bank Limited would submit

that the loan account in question has been closed.

In the light of the above submission, the writ petition is

dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE DK WP(C) NO. 29585 OF 2021

APPENDIX OF WP(C) 29585/2021

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REGISTRATION CERTIFICATE OF THE MAHINDRA SCORPIO XUV 500 MODEL VEHICLE BEARING REGISTRATION KNO.KL-24 G 9191.

Exhibit P2 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE RESPONDENTS DATED NIL UNDER SECTION13(2) OF SARFAESI ACT, 2002. Exhibit P3 THE COMPUTER PRINT OUT OF THE E-COURTS PROCEEDINGS OF THE HON'BLE CHIEF JUDICIAL MAGISTRATE COURT,THIRUVANANTHAPURAM IN MC NO:696/2021.

Exhibit P4 THE COMPUTER PRINT OUT OF THE E-COURTS PROCEEDINGS SHOWING THE DAILY STATUS

ON THE FILES OF THE HON'BLE CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM.

 
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