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Fathima Thasleena.P vs The Authorized Signatory, Icici Bank
2024 Latest Caselaw 4538 Ker

Citation : 2024 Latest Caselaw 4538 Ker
Judgement Date : 6 February, 2024

Kerala High Court

Fathima Thasleena.P vs The Authorized Signatory, Icici Bank on 6 February, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                     WP(C) NO. 22442 OF 2023
PETITIONER:

  FATHIMA THASLEENA.P
  AGED 43 YEARS
  W/O. LATE MUNEER BABU, PULIYALI, POOTHERIVALAPPIL,
  VELIMUKKU, MOONNIYUR, MALAPURAM,
  REPRESENTED BY HER POWER OF ATTORNEY HOLDER
  SRI. SAIMANKUTTY, S/O. JOSEPH SIMON, VELLARA HOUSE,
  ETTUMANOOR VILLAGE, KOTTYAM DISTRICT, PIN - 686631

  BY ADV O.D.SIVADAS


RESPONDENTS:

1 THE AUTHORIZED SIGNATORY, ICICI BANK,
  PEE KEYS ARCADE, NEAR BUS-STAND,
  DOWN HILL, KOZHIKODE, PIN - 676519

2 THE RESERVE BANK OF INDIA,
  REPRESENTED BY ITS REGIONAL MANAGER,
  KALOOR, ERNAKULAM, PIN - 682018

   BY ADVS.
   P.MURALEEDHARAN (THURAVOOR)(K/1651/2000)
   T.A.LUXY(L-78)
   SURESH SUKUMAR(K/634/1997)
   ANZIL SALIM(K/000447/2018)


   SRI LAL K JOSEPH, SC FOR ICICI BANK



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWI
 W.P.(C).22442 of 2023                   2




                                      JUDGMENT

When this writ petition was taken up, the learned standing counsel

appearing for the Bank submitted that the entire amounts had been adjusted

from the lump sum received from the Insurer and the loan taken for the

purchase of lorry bearing No. KA 51 AF 1631 has been closed. He undertakes

that the Non-liability certificate shall be issued to the petitioner within a period

of two weeks.

2. In view of the closure of the transaction, there will be a direction

to the respondent to issue the Non-liability Certificate to the petitioner within a

period of two weeks.

This writ petition is closed.

sd/-

RAJA VIJAYARAGHAVAN V, JUDGE DCS

APPENDIX OF WP(C) 22442/2023

PETITIONER EXHIBITS

Exhibit TRUE COPY OF THE DEATH CERTIFIED OF THE P1 PETITIONER'S HUSBAND DATED 29/07/2020

Exhibit TRUE COPY OF THE LOAN ACCOUNT DETAILS AS ON P2 22.2.2023 IN RESPECT OF THE LOAN ACCOUNT OF THE PETITIONER'S HUSBAND, ISSUED BY THE 1ST RESPONDENT.

Exhibit TRUE COPY OF THE NOTICE DATED 22.2.2023 P3 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

 
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