Santhosh T.J vs The State Of Kerala
2024 Latest Caselaw 4493 Ker

Kerala High Court

Santhosh T.J vs The State Of Kerala on 6 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                   WP(C) NO. 14572 OF 2016
PETITIONER:

          SANTHOSH T.J
          AGED 47 YEARS
          THEKKUMALA PUTHENVEEDU,KONNI,
          PATHANAMTHITTA DISTRICT.
          BY ADVS.
          SRI.V.K.SUNIL
          SMT.PRIYANKA VARGHESE

RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY ITS SECRETARY,
          DEPARTMENT OF ENVIRONMENT,GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695001.
    2     THE DIRECTOR
          DIRECTORATE OF MINING AND GEOLOGY,KESAVADASAPURAM,
          PATTOM PALACE P.O,THIRUVANANTHAPURAM-695004.
    3     THE KERALA STATE ENVIRONMENT IMPACT ASSESSMENT
          AUTHORITY
          REPRESENTED BY ITS MEMBER SECRETARY,DEVI KRIPA,
          PALLIMUKKU, PETTAH,THIRUVANANTHAPURAM-695024.
    4     THE GEOLOGIST
          DISTRICT OFFICE, DEPARTMENT OF MINING &
          GEOLOGY,PATHANAMTHITTA-689645.
    5     THE ENVIRONMENTAL ENGINEER
          KERALA STATE POLLUTION CONTROL BOARD,DISTRICT
          OFFICE, PATHANAMTHITTA-689645.
    6     THE DISTRICT COLLECTOR
          PATHANAMTHITTA-689645.
    7     THE DIVISIONAL FOREST OFFICER
          KONNI-689691.
    8     THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
          KENDRIYA BHAVAN, BLOCK C-2,3RD FLOOR, CSEZ P.O.,
          KAKKANADU,ERNAKULAM-682037.
    9     THE KONNI GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRETARY,KONNI P.O.,
          PATHANAMTHITTA-689691.
 W.P.(C).No.14572/2016

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    10     JOHNY VARGHESE
           KONNI COCHIN GRANITES, PAYYANAMON P.O.,KONNI,
           PATHANAMTHITTA-689692.
           BY ADVS.
           SRI. T.NAVEEN SC, KERALA STATE PCB


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.14572/2016

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                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                 W.P.(C).No.14572 of 2016
            ---------------------------------------------
         Dated this the 06th day of February, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                            P.V.KUNHIKRISHNAN
JV                                                 JUDGE