The Authorised Officer, Indusind Bank ... vs Udayam U.S
2024 Latest Caselaw 4319 Ker

Kerala High Court

The Authorised Officer, Indusind Bank ... vs Udayam U.S on 1 February, 2024

Author: K. Babu

Bench: K. Babu

RP No.1134/2023                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE K. BABU
             Thursday, the 1st day of February 2024 / 12th Magha, 1945
                               RP NO. 1134 OF 2023(F)
                WP(C) 32258/2023 OF HIGH COURT OF KERALA, ERNAKULAM
   REVIEW PETITIONERS:

      1. THE AUTHORISED OFFICER, INDUSIND BANK LTD. 1ST FLOOR, JAIN TOWERS 2,
         VARAPPUZHA ROAD, NEAR RAILWAY BRIDGE, EDAPPALLY, ERNAKULAM, PIN -
         682021
      2. THE BRANCH MANAGER, THE INDUSIND BANK LTD. 1ST FLOOR, JAIN TOWERS 2,
         VARAPPUZHA ROAD,NEAR RAILWAY BRIDGE, EDAPPALLY, ERNAKULAM, PIN -
         682021

           BY ADV VARGHESE C.KURIAKOSE


   RESPONDENT:

          UDAYAM U.S, AGED 37 YEARS, W/O SHIJU V., AKKARAVILA PUTHEN
          VEEDU,MURINGATTUKONAM, KODUVAZHANNOOR P.O.,THIRUVANANTHAPURAM, PIN -
          695612

           BY ADV.SRI.PRASAD CHANDRAN


        This Review petition having come up for orders on 01.02.2024 and up
   on perusing this Court's judgment dated 06.10.2023 and order dated
   25.01.2024 in the Review petition, the court on the same day passed the
   following:

                                           ORDER

It is submitted that there is a chance for settlement.

Post after two weeks.

Interim order shall stand extended till then.

Sd/- K. BABU, JUDGE

01-02-2024 /True Copy/ Assistant Registrar